High Courts20 Jun 1922Dismissed
Manmohan Dass Vs Babu Lall and others
Patna High Court · (1922) 06 PAT CK 0013
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,660 of 61,419
High Courts20 Jun 1922
The Bengal North-Western Railway Company Vs Abdul Karim
Patna High Court · AIR 1922 Patna 419 : 70 Ind. Cas. 747
High Courts19 Jun 1922
Jai Behram Vs Kedar Nath Marwari
Bombay High Court · (1923) 25 BOMLR 643
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts19 Jun 1922
Haridas Ghose Mridha and Another Vs Gouri Charan Ghose Mridha and Others
Calcutta High Court · AIR 1924 Cal 359a : 71 Ind. Cas. 309
High Courts19 Jun 1922
Manilal Dharamsi Vs Allibhai Chagla
Bombay High Court · (1922) 24 BOMLR 812
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts19 Jun 1922Allowed
Tricamji Damji and Co. Vs Virji Kanji
Bombay High Court · (1922) 24 BOMLR 820
Stamp Act, 1899 — Article 47
High Courts19 Jun 1922
Shebalak Singh Vs Kamabuddin Mandal and Others
Patna High Court · AIR 1922 Patna 435 : 68 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 107, 114, 141, 144, 145Government of India Act, 1935 — Section 107, 141
High Courts16 Jun 1922
Dwarka Nath Sen and Others Vs Tara Prassanno Sen and Others
Calcutta High Court · AIR 1923 Cal 356 : 76 Ind. Cas. 328
High Courts16 Jun 1922
Gopal Chandra Pal Vs Kadambini Dasi and Others
Calcutta High Court · AIR 1924 Cal 364
Limitation Act, 1963 — Section 28
High Courts16 Jun 1922
Dhorendra Krishna Mukherjee Vs Mohendra Nath Mukherjee and Others
Calcutta High Court · 70 Ind. Cas. 869
High Courts16 Jun 1922
Moydhannessa Bibi and Another Vs Satis Chandra Giri and Another
Calcutta High Court · AIR 1923 Cal 435 : 70 Ind. Cas. 895
Bengal Tenancy Act, 1885 — Section 109C
High Courts16 Jun 1922Allowed
Mahadu Kashiba Vs Krishna Tatya Mahar
Bombay High Court · (1922) 24 BOMLR 917
Hereditary Offices Act, 1874 — Section 18
High Courts16 Jun 1922Dismissed
Suraj Jote Kuer Vs Attar Kumari
Patna High Court · (1922) 06 PAT CK 0037
High Courts16 Jun 1922Dismissed
Narsingh Thakur and others Vs Bishun Pargash Singh and others
Patna High Court · (1922) 06 PAT CK 0033
Privy Council16 Jun 1922
Palchur Sankarareddi and others Vs Palchur Mahalakshmama and others
Privy Council · (1922) AIR(PC) 315
High Courts16 Jun 1922Dismissed
Madho Das Vs Gokul Das and Another
Allahabad High Court · AIR 1922 All 478 : 68 Ind. Cas. 761
High Courts16 Jun 1922Dismissed
Chhotey Vs Emperor
Allahabad High Court · AIR 1923 All 33 : 69 Ind. Cas. 457
Penal Code, 1860 (IPC) — Section 27
High Courts16 Jun 1922Dismissed
Shuja-Ud-Din Ahmad Vs Emperor
Allahabad High Court · 68 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 408, 463, 477A
High Courts16 Jun 1922
Durga Prasad Vs Babu Lal and Others
Allahabad High Court · AIR 1922 All 195 : 67 Ind. Cas. 321
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1908 — Section 4
High Courts16 Jun 1922
Khiali and Another Vs Emperor
Allahabad High Court · AIR 1922 All 480 : 68 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 419, 421