High Courts22 Jun 1922
Surbeshwar Nath and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 501
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 186, 353
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,659 of 61,419
High Courts22 Jun 1922
Mohesh Chandra Missra Vs Srimati Nistarini Dassya and Another
Calcutta High Court · AIR 1923 Cal 382 : 77 Ind. Cas. 576
Specific Relief Act, 1877 — Section 42
High Courts22 Jun 1922Allowed
Ganesh Moreshwar Joshi Vs Vasudeo Vithal Paranjpe
Bombay High Court · (1922) 24 BOMLR 911
Transfer of Property Act, 1882 — Section 60
High Courts22 Jun 1922Dismissed
Mahant Kuber Das Vs Ram Din Kalwar
Allahabad High Court · 77 Ind. Cas. 927
High Courts22 Jun 1922Disposed Of
Ram Nain Misir and Others Vs Deoki Misir and Others
Allahabad High Court · AIR 1923 All 75 : 69 Ind. Cas. 912
High Courts22 Jun 1922Dismissed
Kuber Das Vs Ram Din Kalwar
Allahabad High Court · AIR 1923 All 14 : (1923) ILR (All) 5
High Courts22 Jun 1922
Peary Lal and Another Vs Jado Rai and Another
Allahabad High Court · AIR 1923 All 15 : 76 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jun 1922
Shiam Sunder and Others Vs Emperor
Allahabad High Court · 76 Ind. Cas. 572
Penal Code, 1860 (IPC) — Section 498
High Courts21 Jun 1922
Parmananda Agarwala Vs Emperor
Calcutta High Court · AIR 1922 Cal 538 : 71 Ind. Cas. 49
Criminal Law (Amendment) Act — Section 17(2)
High Courts21 Jun 1922Dismissed
Abdul Latif Usman Vs Haji Tar Mahomed
Bombay High Court · (1922) 24 BOMLR 817
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts21 Jun 1922Dismissed
Mahadeo Prasad and Others Vs Dhiraj Singh
Allahabad High Court · AIR 1923 All 7 : 77 Ind. Cas. 122
High Courts21 Jun 1922
Raza Ali Vs Moazzam Ali
Allahabad High Court · AIR 1923 All 12 : 70 Ind. Cas. 836(1)
High Courts21 Jun 1922
Sri Gangaji Cotton Mills Co., Ld. Vs East Indian Railway Co.
Allahabad High Court · 68 Ind. Cas. 961
Railways Act, 1890 — Section 80
High Courts20 Jun 1922
Syama Charan Das Vs Satya Prosad Choudhury Satya Prosad Choudhury Vs Syama Charan Das and Others
Calcutta High Court · AIR 1923 Cal 252 : 70 Ind. Cas. 427
Transfer of Property Act, 1882 — Section 52
High Courts20 Jun 1922
Abinash Chandra Bhattacherjee and Another Vs Amar Chandra De
Calcutta High Court · 70 Ind. Cas. 328
Bengal Tenancy Act, 1885 — Section 49
High Courts20 Jun 1922
J. and D. Eziekeil, Carrying Business under the Name and Style of Ezekeil and Co. Vs Annada Charan Sen
Calcutta High Court · AIR 1923 Cal 35 : 70 Ind. Cas. 794
Bengal Municipal Act, 1884 — Section 34
High Courts20 Jun 1922Dismissed
Rasik Behari Prasad Chaudhuri and others Vs Hirdenarain Chaudhuri and others
Patna High Court · (1922) 06 PAT CK 0041
High Courts20 Jun 1922Dismissed
Akshoy Kumar Bhattacharjee Vs Dr. M.L. Agarwala
Patna High Court · (1922) 06 PAT CK 0038
High Courts20 Jun 1922Dismissed
Khubi Lal Das Vs Patho Jha and others
Patna High Court · (1922) 06 PAT CK 0034
High Courts20 Jun 1922
Hira Mahton and Others Vs Rajkumar Mahton and Others
Patna High Court · AIR 1922 Patna 564 : 68 Ind. Cas. 44
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148