JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,657 of 61,419
Sardar Singh and others Vs Kunj Bihari Lal and others
Privy Council · (1922) AIR(PC) 261
Sardar Singh and Others Vs Kunj Bihari Lal and Others
Allahabad High Court · (1922) ILR (All) 503
Jatindra Mohan Chakravarti and Others Vs Sir Bojoy Chand Mahatab
Calcutta High Court · 71 Ind. Cas. 284
Jatindra Mohan Chakravarti and Others Vs Bijoy Chand Mahatab
Calcutta High Court · AIR 1924 Cal 396
Mosafir Lal Das and another Vs Ganesh Jha and other
Patna High Court · (1922) 06 PAT CK 0040
Sagarmal Marwari Vs Lachmisaran Misir
Patna High Court · (1922) 06 PAT CK 0030
Beni Chaudhuri and others Vs Trilokenath Tewari and another
Patna High Court · (1922) 06 PAT CK 0019
Ram Singh Vs Emperor
Allahabad High Court · AIR 1923 All 34 : 85 Ind. Cas. 44
Jairam Das Vs Raj Narain
Allahabad High Court · AIR 1921 All 405 : 70 Ind. Cas. 953
Ram Sarup Vs Fakhr-Ullah Khan
Allahabad High Court · (1923) ILR (All) 18
Bahadur Singh and Another Vs Mohini Kunwar
Allahabad High Court · (1923) ILR (All) 13
Fakhrullah Khan Vs Ram Sarup
Allahabad High Court · AIR 1923 All 64 : 68 Ind. Cas. 978
Mahammad Oziullah Vs Beni Madhab Chowdhury
Calcutta High Court · 71 Ind. Cas. 239
Abdul Gahur Sikdar and Others Vs Emperor
Calcutta High Court · 71 Ind. Cas. 124
In Re: Badiuddin Sarfuddin
Bombay High Court · 68 Ind. Cas. 416
In Re: Budiuddin Sarfuddin
Bombay High Court · (1923) ILR (Bom) 102
Nandkeshwar Misra add Ors. Vs Sudarshan Ram Tewari and Sevaram Tewari and Others
Patna High Court · AIR 1923 Patna 162 : 68 Ind. Cas. 804
Jogendra Singh and Others Vs Maharaja Kesho Prasad Singh
Patna High Court · AIR 1922 Patna 429 : 77 Ind. Cas. 929