High Courts06 Jul 1922Allowed
Raghunath Sahay and others Vs Chowa Mahton and another
Patna High Court · (1922) 07 PAT CK 0031
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,655 of 61,419
High Courts06 Jul 1922Allowed
Dargahi Mian and another Vs Mt. Mango Kuer
Patna High Court · (1922) 07 PAT CK 0014
High Courts06 Jul 1922Dismissed
Chatter Kumari Debi Vs Pratabdhuj Singh and others
Patna High Court · (1922) 07 PAT CK 0007
High Courts06 Jul 1922Dismissed
Syed Abdul Rauf Vs Raju Muhammad Shah and Another
Allahabad High Court · AIR 1923 All 340 : 75 Ind. Cas. 655
High Courts06 Jul 1922Disposed Of
Har Dayal Singh Vs Gar Dayal Singh
Allahabad High Court · AIR 1923 All 181 : 79 Ind. Cas. 542
High Courts06 Jul 1922Dismissed
Musammat Masita Bibi Vs Khuda Baksh
Allahabad High Court · AIR 1923 All 65 : 79 Ind. Cas. 246
Oaths Act, 1969 — Section 9
High Courts05 Jul 1922
Sarat Chandra Majumdar and Others Vs Prasanno Kumar Gope
Calcutta High Court · 71 Ind. Cas. 304
Bengal Tenancy Act, 1885 — Section 87
High Courts05 Jul 1922
Sarat Chandra Majumdar and Others Vs Prasanna Kumar Gope and Others
Calcutta High Court · AIR 1924 Cal 366
Bengal Tenancy Act, 1885 — Section 87
High Courts05 Jul 1922
Mofezuddi and Another Vs Emperor
Calcutta High Court · AIR 1924 Cal 435
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
High Courts05 Jul 1922
Emperor Vs Hari Das Mitra and Another
Calcutta High Court · AIR 1923 Cal 108 : 73 Ind. Cas. 770
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 380
High Courts05 Jul 1922
Prakash Chandra Sarkar Vs Brindaban Chandra Sarkar
Patna High Court · (1922) 07 PAT CK 0032
High Courts05 Jul 1922
Bishun Prasad Singh and Others Vs Narsingh Das
Patna High Court · AIR 1922 Patna 555 : 68 Ind. Cas. 663
High Courts05 Jul 1922Disposed Of
Iqbal Haidar Khan and Another Vs Musammat Wasi Fatima Bibi and Lachmi Narain and Others
Allahabad High Court · AIR 1923 All 358 : 74 Ind. Cas. 1004
High Courts05 Jul 1922Disposed Of
Devi Deen and Sons Vs Rohilkhand and Kumaun Railway
Allahabad High Court · AIR 1923 All 342 : 75 Ind. Cas. 669
High Courts05 Jul 1922Dismissed
Musammat Wasi Fatima Bibi Vs Iqbal Haidar Khan and Another and Lachmi Narain and Others
Allahabad High Court · (1923) ILR (All) 53
High Courts05 Jul 1922
J. Ovid Vs Seth Chanda Bhan
Allahabad High Court · AIR 1923 All 473 : 76 Ind. Cas. 650
High Courts05 Jul 1922
Chhajju and Others Vs Gokul
Allahabad High Court · AIR 1923 All 338 : 75 Ind. Cas. 593
High Courts04 Jul 1922
Kali Pada Bose and Others Vs Fani Bhusan Roy and Others
Calcutta High Court · AIR 1924 Cal 363 : 70 Ind. Cas. 173
High Courts04 Jul 1922
Gouri Kumari Dasi Vs Srimati Ramanimoyi Dasi and Others
Calcutta High Court · AIR 1923 Cal 30 : 70 Ind. Cas. 175