High Courts04 Jul 1922
Monoranjan Bhattacharjya and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 818
Arms Act, 1959 — Section 19FPenal Code, 1860 (IPC) — Section 302, 326, 396
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,656 of 61,419
High Courts04 Jul 1922
In Re: Maneckchand Virchand Patni
Bombay High Court · 75 Ind. Cas. 61
Presidency Towns Insolvency Act, 1909 — Section 18
High Courts04 Jul 1922Dismissed
In re: Maneckchand Virchand Patni
Bombay High Court · (1922) 24 BOMLR 872
Presidency Towns Insolvency Act, 1909 — Section 18
High Courts04 Jul 1922
Fazal Karim Vs Mt. Bibi Fatmatul Kubra
Patna High Court · (1922) 07 PAT CK 0006
High Courts04 Jul 1922Dismissed
Jugal Kishore Vs Great Indian Peninsula Railway and Another
Allahabad High Court · AIR 1923 All 22 : 68 Ind. Cas. 981
High Courts04 Jul 1922Dismissed
Partab Singh and Others Vs Bohra Nathu Ram and Another
Allahabad High Court · (1922) 07 AHC CK 0050
High Courts04 Jul 1922Allowed
Prasadi Lal and Another Vs Mohan Lal
Allahabad High Court · (1923) ILR (All) 46
High Courts04 Jul 1922Allowed
Jugal Kishore Vs The Great Indian Peninsula Railway and Another
Allahabad High Court · (1923) ILR (All) 43
High Courts04 Jul 1922Dismissed
Bohra Nathu Ram and Another Vs Partab Singh and Others
Allahabad High Court · (1923) ILR (All) 49
High Courts04 Jul 1922
Badri Prasad Vs Raj Kunwar
Allahabad High Court · AIR 1923 All 337 : 75 Ind. Cas. 686
High Courts03 Jul 1922
Chotalal Lallubhai Vs Champsey Umersey and Sons
Bombay High Court · AIR 1923 Bom 75 : (1922) 24 BOMLR 877
High Courts03 Jul 1922
Kunj Lal Vs Kanhai Mahio
Patna High Court · AIR 1923 Patna 305 : 68 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 Jul 1922Dismissed
Sahib Dayal Vs Meharban and Others
Allahabad High Court · (1923) ILR (All) 27
High Courts03 Jul 1922Dismissed
Emperor Vs Ashiq Husain Khan
Allahabad High Court · (1923) ILR (All) 25
High Courts03 Jul 1922
Rangaswamy Ayyangar Vs Veeraragha Vachary
Madras High Court · 76 Ind. Cas. 1003
Transfer of Property Act, 1882 — Section 98
High Courts30 Jun 1922
Bepin Krishna Roy and Others Vs Priyabrata Bose and Others
Calcutta High Court · AIR 1923 Cal 387 : 71 Ind. Cas. 371
High Courts30 Jun 1922
Haji Mohammad Ismaid Vs Munshi Barkat Ali and Others
Calcutta High Court · AIR 1922 Cal 483 : 71 Ind. Cas. 506
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts30 Jun 1922
Vallabhdas Narayanji and Amritlal Amerchand Vs The Special Land Acquisition Officer for Railways and Another
Bombay High Court · (1922) ILR (Bom) 272
High Courts30 Jun 1922
Ram Pershad Lal and Others Vs Chamari Singh and Others
Patna High Court · AIR 1922 Patna 422 : 70 Ind. Cas. 675
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92
High Courts30 Jun 1922Dismissed
Keshava Prasad Singh Bahadur of Damraon Vs Mathura Kuar and others
Patna High Court · (1922) 06 PAT CK 0002