High Courts10 Jul 1922Dismissed
Shankar Bharati Vs Narasinha Bharati
Bombay High Court · (1922) 24 BOMLR 925
Civil Procedure Code, 1908 (CPC) — Section 109
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,654 of 61,419
High Courts10 Jul 1922Allowed
Damodar Mahadev Bhonde Vs Kashinath Sadashiv
Bombay High Court · AIR 1923 Bom 79 : (1922) 24 BOMLR 1040 : 76 Ind. Cas. 897
Bombay Revenue Jurisdiction Act, 1876 — Section 4(b)
High Courts10 Jul 1922Allowed
Ambaji Balwantrao Mane Vs Hanmantrao Bajirao Deshmukh
Bombay High Court · (1922) 24 BOMLR 924
High Courts10 Jul 1922
Ramjatan Rai and Others Vs Baliram Prasad and Others
Patna High Court · AIR 1923 Patna 25 : 70 Ind. Cas. 846
High Courts10 Jul 1922Dismissed
Maharaja Bahadur Kesho Prasad Singh Vs Bhagwat Saran Pande
Patna High Court · (1922) 07 PAT CK 0013
High Courts10 Jul 1922
S. Govindasamy Odayar Vs The Union Bank Ltd.
Madras High Court · AIR 1924 Mad 900
Civil Procedure Code, 1908 (CPC) — Section 135, 47
High Courts08 Jul 1922Dismissed
Shafi-Ud-Din and Another Vs Musammat Hurmat and Others
Allahabad High Court · AIR 1923 All 10 : 70 Ind. Cas. 849
High Courts07 Jul 1922
Raghu Nath Sarma Daloi and Dhaneswar Sarma Barduari and Others Vs Jiban Chandar Sarma
Calcutta High Court · AIR 1923 Cal 467 : 70 Ind. Cas. 874
High Courts07 Jul 1922
Babu Baijnath Singh and Others Vs Musammat Brijraj Kuer and Others
Patna High Court · AIR 1922 Patna 514 : 68 Ind. Cas. 383
Civil Procedure Code, 1908 (CPC) — Section 149Contract Act, 1872 — Section 19Evidence Act, 1872 — Section 58, 68
High Courts07 Jul 1922
Sibanand Misra and Others Vs Babu Jagmohan Lal and Others
Patna High Court · AIR 1922 Patna 499 : 68 Ind. Cas. 707
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74
Privy Council07 Jul 1922
Jagdeo Narain Singh and others Vs Baldeo Singh and others
Privy Council · (1922) AIR(PC) 272
High Courts07 Jul 1922Dismissed
Jwala Prasad Vs Raghubir Prasad
Allahabad High Court · AIR 1923 All 17 : 70 Ind. Cas. 833
High Courts07 Jul 1922Allowed
Emperor Vs Dulla and Others
Allahabad High Court · (1923) ILR (All) 58 : 74 Ind. Cas. 1054
High Courts07 Jul 1922Dismissed
Sadiq Ali Vs Anwar Ali and Others
Allahabad High Court · (1923) ILR (All) 66
High Courts07 Jul 1922Allowed
Bhola Nath, Debi Das Vs Great Indian Peninsula Railway Company
Allahabad High Court · (1923) ILR (All) 56
High Courts07 Jul 1922Dismissed
Chhote Lal Vs Chandra Bhan
Allahabad High Court · (1923) ILR (All) 59
High Courts07 Jul 1922
The Great Indian Peninsular Railway Company Vs Firm Bhola Nath-Debi Das
Allahabad High Court · 70 Ind. Cas. 854
High Courts07 Jul 1922
Dr. Sadiq Ali Vs Anwar Ali and Others
Allahabad High Court · AIR 1923 All 44 : 70 Ind. Cas. 805
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 43 Rule 1Limitation Act, 1963 — Section 5
High Courts07 Jul 1922
Chhotey Lal Vs Chandra Bhan
Allahabad High Court · AIR 1923 All 176 : 80 Ind. Cas. 1041
High Courts06 Jul 1922
Secretary of State Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1923 Cal 377 : 76 Ind. Cas. 494
Forest Act, 1927 — Section 3, 6, 9