High Courts06 Sept 1922
In Re: Madura Muthu Vannian and Others
Madras High Court · (1922) ILR (Mad) 820
JUDGMENT DATABASE
Search 12,28,610 Indian judgments.
12,28,610 judgments in All Courts · page 59,652 of 61,431
High Courts05 Sept 1922Allowed
Jagannath Narsingdas Marwadi Vs Ravji Tulsiram Pansare
Bombay High Court · AIR 1923 Bom 90 : (1922) 24 BOMLR 1296 : 76 Ind. Cas. 73
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts05 Sept 1922
Kottammal Kalathingal Umar Hajee Vs King-Emperor
Bombay High Court · (1923) ILR (Bom) 117
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 167
High Courts05 Sept 1922Dismissed
Ganapati Nana Powar Vs Jivanabai Subanna
Bombay High Court · (1922) 24 BOMLR 1302 : 76 Ind. Cas. 34
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts04 Sept 1922
Fatmabai Vs Framroz Ardeshir Banaji
Bombay High Court · AIR 1923 Bom 145 : (1922) 24 BOMLR 1281
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Sept 1922
V.S. Govindachariar and Others Vs Nattu Kesava Mudaliar
Madras High Court · AIR 1923 Mad 344 : 72 Ind. Cas. 243 : (1923) 17 LW 79
High Courts01 Sept 1922
In Re: A.S. Ramaswami Mudaliar and Others
Madras High Court · (1922) 16 LW 757 : (1923) 44 MLJ 595
Penal Code, 1860 (IPC) — Section 294
High Courts01 Sept 1922
O.S.N. Raghunathaswami Iyengar and Another Vs S. Gopaul Rao and Others
Madras High Court · 74 Ind. Cas. 596
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts01 Sept 1922
Ramasami Chetty Vs Muthuvelu Mudali and Others
Madras High Court · (1922) ILR (Mad) 843 : (1922) 16 LW 562
High Courts01 Sept 1922
Ramasami Chettiar Vs Muthuvelu Mudali and Others
Madras High Court · 71 Ind. Cas. 238
High Courts01 Sept 1922
S.N. Raghunathasami Iyengar and Another Vs S. Gopaul Rao and Others
Madras High Court · (1922) 16 LW 682 : (1922) 43 MLJ 622
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Aug 1922
Magdoom Mahamad Marakayar Vs Bansi Lal through his Mother and Next Friend Sundara Bai and Another
Madras High Court · 71 Ind. Cas. 855
High Courts31 Aug 1922
In Re: Kottammal Kalathingal Ummar Hajee
Madras High Court · (1923) ILR (Mad) 117 : (1922) 16 LW 697 : (1922) 43 MLJ 659
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts30 Aug 1922Dismissed
Mulji Purshottam Thakkar Vs Goverdhandas Tribhuvandas
Bombay High Court · AIR 1923 Bom 36 : (1922) 24 BOMLR 1291 : 76 Ind. Cas. 148
Civil Procedure Code, 1908 (CPC) — Section 11Dekkhan Agriculturists Relief Act, 1879 — Section 11, 20
High Courts30 Aug 1922
Rajendra Kumar Bose Vs Brojendra Kumar Bose
Calcutta High Court · AIR 1923 Cal 501 : 77 Ind. Cas. 790
High Courts30 Aug 1922
Herendra Kumar Roy Choudhuri and Others Vs Hara Kishore Pal
Calcutta High Court · AIR 1922 Cal 201 : 70 Ind. Cas. 166
High Courts30 Aug 1922Allowed
Tara Kumar Ghose and others Vs Kumar Arun Chandra Singh
Calcutta High Court · (1922) 08 CAL CK 0010
High Courts30 Aug 1922
The National Bank of India Vs The National Bank of Indore
Bombay High Court · AIR 1923 Bom 119 : (1922) 24 BOMLR 1181
High Courts30 Aug 1922Dismissed
Vasu Krishna Yekavda Vs Madhavrao Moreshwar Bhadanekar
Bombay High Court · (1922) 24 BOMLR 1160 : 73 Ind. Cas. 880
Khoti Settlement Act, 1880 — Section 10
High Courts30 Aug 1922
Visvanathan Chetty and Others Vs S. Ethirajulu Chetty and Others
Madras High Court · 76 Ind. Cas. 467 : (1923) 45 MLJ 389