High Courts20 Oct 1922
Sri Rajah Innganti Rajah Gopal Rao Bahadur Garu, Proprietor of Siripuram Etc. and Another Vs Chelikani Venkatasurya Rao and Others
Madras High Court · 71 Ind. Cas. 200
JUDGMENT DATABASE
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12,28,662 judgments in All Courts · page 59,651 of 61,434
High Courts20 Oct 1922
Sri Rajah Inuganti Rajah Gopala rao Bahadur Garu, Proprietor of Siripuram etc., Estate and Another Vs Chelikani Venkatasurya Rao Garu and Others
Madras High Court · AIR 1923 Mad 368 : (1923) 44 MLJ 64
High Courts18 Oct 1922
Emperor Vs T.K. Pitre
Bombay High Court · AIR 1923 Bom 255 : (1923) 25 BOMLR 97 : 76 Ind. Cas. 294
Criminal Procedure Code, 1898 (CrPC) — Section 108Press and Registration of Books Act, 1867 — Section 18
High Courts16 Oct 1922
Devasakayam Vs Devamony and Another
Bombay High Court · (1923) ILR (Bom) 133
Divorce Act, 1869 — Section 37
High Courts16 Oct 1922Allowed
Gajraj Singh and Others Vs Emperor
Allahabad High Court · AIR 1922 All 528 : 71 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Oct 1922
Malayandi Goundan and Another Vs Bomman Poosari and Others
Madras High Court · 71 Ind. Cas. 204 : (1923) 17 LW 159
High Courts16 Oct 1922
Devasahayam Vs Devamony and Another
Madras High Court · AIR 1923 Mad 211 : (1923) ILR (Mad) 133 : (1923) 17 LW 90 : (1922) 43 MLJ 763
Divorce Act, 1869 — Section 15
High Courts14 Oct 1922Dismissed
Emperor Vs Musammat Bashiran and Others
Allahabad High Court · AIR 1923 All 479 : 83 Ind. Cas. 483
Criminal Procedure Code, 1898 (CrPC) — Section 439, 497(3)Penal Code, 1860 (IPC) — Section 302
High Courts13 Oct 1922
Manikkonda Lingayya and Another Vs King Emperor
Madras High Court · AIR 1924 Mad 192
High Courts13 Oct 1922
Emperor Vs Satyendra Kumar Dutt Chowdhury alias Satu Babu
Calcutta High Court · AIR 1923 Cal 463 : 71 Ind. Cas. 657
Criminal Procedure Code, 1898 (CrPC) — Section 307, 540Penal Code, 1860 (IPC) — Section 304
High Courts13 Oct 1922
Pandy Walad Dagadu Mahar and Another Vs Jamnadas Chotumal Marwadi
Bombay High Court · AIR 1923 Bom 218 : 76 Ind. Cas. 317
Limitation Act, 1963 — Section 14(2)
High Courts13 Oct 1922
In Re: Manikonda Lingayya and Another
Madras High Court · 75 Ind. Cas. 985
Criminal Rules of Practice and Orders, 1966 — Rule 141
High Courts12 Oct 1922
Nazarally T. Singaporevalla Vs V.V. Kanemar Venkapiya
Bombay High Court · 85 Ind. Cas. 432
High Courts12 Oct 1922
Palchur Mahalakshmamma (dead) and Another Vs Vemi Reddi Babu Reddi
Madras High Court · AIR 1923 Mad 367 : (1923) 17 LW 78 : (1923) 44 MLJ 60
High Courts11 Oct 1922
Chintalapudi Sanyasirao, minor by next friend Venapalli Atchayya Vs Chintalapudi Venkatrao, minor by guardian ad litem Chintalapudi Chinnayya
Madras High Court · AIR 1923 Mad 301 : 73 Ind. Cas. 470 : (1923) 17 LW 71 : (1923) 44 MLJ 263
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts11 Oct 1922
K. Kunhammad Haji Vs Emperor
Madras High Court · 72 Ind. Cas. 599
Criminal Procedure Code, 1898 (CrPC) — Section 420, 421
High Courts11 Oct 1922
Sanyasi Rao by Next Friend Atchayya Vs Venkata Rao by Guardian ad litem Chinnayya
Madras High Court · (1924) ILR (Mad) 30
High Courts11 Oct 1922
In Re: K. Kunhahamad Haji
Madras High Court · (1923) ILR (Mad) 382 : (1923) 44 MLJ 450
Criminal Procedure Code, 1898 (CrPC) — Section 420, 439
High Courts11 Oct 1922
Kothandarama Reddy and Another Vs Jagathambal Ammal
Madras High Court · AIR 1923 Mad 229 : 71 Ind. Cas. 32 : (1922) 16 LW 924