High Courts21 Jul 1922
Dadabhai Framji Cama Vs Cowasji Dorabji Panday
Bombay High Court · AIR 1923 Bom 177 : (1922) 24 BOMLR 1111
Succession Act, 1925 — Section 84
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,650 of 61,419
High Courts21 Jul 1922
Shaikh Sajjad Husain and Others Vs Sakai Rai and Others and Avtor Rai
Patna High Court · AIR 1922 Patna 448 : 72 Ind. Cas. 637
High Courts21 Jul 1922
Babu Triloke Prasad Singh Vs Lala Umanand Lal and Others
Patna High Court · AIR 1922 Patna 447 : 72 Ind. Cas. 634
High Courts21 Jul 1922
Parsotam Das Kolapuri and Others Vs Lachmi Narain and Others
Allahabad High Court · AIR 1923 All 67 : 69 Ind. Cas. 688
High Courts21 Jul 1922
Oudh Narayan Singh and Others Vs Kauleshwar Sing
Allahabad High Court · AIR 1923 All 463 : 76 Ind. Cas. 516
High Courts21 Jul 1922
Subramaniyan Pattar Vs Kizhakkakara Uthananthil Raman Puduval and Others
Madras High Court · (1922) 16 LW 620 : (1923) 44 MLJ 596
High Courts20 Jul 1922
Haji Mohammudin and Company Vs The Eastern Japan Trading Company
Calcutta High Court · AIR 1923 Cal 652 : 79 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts20 Jul 1922
Jitendra Nath Roy Vs Asutosh Goswami and Others
Calcutta High Court · AIR 1923 Cal 429 : 70 Ind. Cas. 828
High Courts20 Jul 1922
Kunja Mohan Chakravarty and Another Vs Manindra Chandra Roy Chaudhury and Another
Calcutta High Court · AIR 1923 Cal 619 : 77 Ind. Cas. 253
Bengal Tenancy Act, 1885 — Section 144Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, 16(4), 20, 21
High Courts20 Jul 1922
The Government Pleader Vs Vinayak Balvant Chaukar
Bombay High Court · (1922) 24 BOMLR 1049 : 76 Ind. Cas. 78
Bombay Pleaders Act, 1920 — Section 25
High Courts20 Jul 1922
Ambika Prasad Vs Gaya Loan Office, Ltd.
Patna High Court · (1922) 07 PAT CK 0029
High Courts20 Jul 1922
Mahadeo Singh Vs Emperor
Patna High Court · AIR 1922 Patna 494 : 81 Ind. Cas. 49
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts20 Jul 1922
Maharaja Bahadur Kesho Prasad Singh Vs Ramjas Pande
Patna High Court · (1922) 07 PAT CK 0011
Privy Council20 Jul 1922
E. D. Sassoon and Co. Vs Ramdutt Ramkissen Das
Privy Council · (1922) AIR(PC) 374
High Courts20 Jul 1922
Louis Dreyfus and Co. Vs R.K. Rajgopala Iyer and Bros. and Others
Madras High Court · AIR 1923 Mad 222 : 70 Ind. Cas. 353 : (1922) 16 LW 657
High Courts19 Jul 1922
Sheikh Karim Vs Sobedar Sheikh
Calcutta High Court · AIR 1924 Cal 531a : 72 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts19 Jul 1922
Jadu Gopal Kundu Chowdhury and Others Vs Gopal Chandra Nandi
Calcutta High Court · AIR 1924 Cal 541 : 69 Ind. Cas. 44
High Courts19 Jul 1922
Jogesh Chandra Ghose and Others Vs Prosanna Kumar Talukdar and Others
Calcutta High Court · AIR 1924 Cal 395 : 71 Ind. Cas. 962
High Courts19 Jul 1922
Sashi Bhusan Jha Vs Sk. Ahmadullah Chaudhury
Calcutta High Court · AIR 1924 Cal 372
High Courts19 Jul 1922
Sashi Bhusan Jha Vs Shaikh Ahmadullah Chaudhury
Calcutta High Court · 69 Ind. Cas. 1005