High Courts31 Oct 1922
Kakarla Chinna Chendrayya Vs Maddukkuri Subbarayudu
Madras High Court · AIR 1923 Mad 338 : 71 Ind. Cas. 244 : (1923) 17 LW 226
JUDGMENT DATABASE
Search 12,28,671 Indian judgments.
12,28,671 judgments in All Courts · page 59,649 of 61,434
High Courts30 Oct 1922
P.J. Parameswara Pattar Vs Viyathan Mahadevi alias Vahathamburathi Avergal of Kozhikot Kishakka Kovilagam
Madras High Court · 72 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Section 120Letters Patent Act, 1865 — Clause 12
High Courts30 Oct 1922Dismissed
Lal Nilmony Nath Sahi Deo and others Vs Maharaja Pratap Udai Nath Sahi Deo and others
Patna High Court · (1922) 10 PAT CK 0013
High Courts30 Oct 1922
Triloke Nath Jha and Others Vs Bansman Jha and Others
Patna High Court · AIR 1923 Patna 22 : 72 Ind. Cas. 938
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Oct 1922
Kali Prasad Singh Vs Mathura Prasad Singh
Patna High Court · AIR 1923 Patna 28 : 77 Ind. Cas. 1054
High Courts30 Oct 1922
Musammat Manik and Others Vs Ranjas Agarwala and Others
Patna High Court · AIR 1923 Patna 152 : 70 Ind. Cas. 332
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts30 Oct 1922
Deolagan Singh and Another Vs Mt. Gulbansi Koer
Patna High Court · AIR 1924 Patna 374
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts30 Oct 1922Dismissed
Thakurji Maharaj Vs Anant Bharthi and Another
Allahabad High Court · AIR 1922 All 538 : 69 Ind. Cas. 834
High Courts30 Oct 1922
The Secretary, Board of Revenue (Income Tax) Vs The Madras Export Company
Madras High Court · (1923) ILR (Mad) 360 : 71 Ind. Cas. 756 : (1923) 17 LW 161 : (1923) 44 MLJ 290
Income Tax Act, 1842 — Section 41
High Courts27 Oct 1922
In Re: Perumalla Venkatasubbiah
Madras High Court · AIR 1923 Mad 228 : (1922) 16 LW 925 : (1923) 44 MLJ 74
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209
High Courts27 Oct 1922Allowed
Jaideb Thakur and others Vs Jamahir Missir and another
Patna High Court · (1922) 10 PAT CK 0010
High Courts27 Oct 1922Dismissed
Gopi Das Vs Madho Lal
Allahabad High Court · 76 Ind. Cas. 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Oct 1922Allowed
Hargayan Vs Emperor
Allahabad High Court · AIR 1923 All 83 : 76 Ind. Cas. 191
Penal Code, 1860 (IPC) — Section 215
High Courts27 Oct 1922Allowed
Bhirgunath Rai Vs Apnarain Rai and Others
Allahabad High Court · AIR 1923 All 445 : (1923) ILR (All) 157 : 71 Ind. Cas. 455
High Courts27 Oct 1922Disposed Of
Kanhai Lal and Others Vs Jai Lal and Others
Allahabad High Court · AIR 1923 All 54 : (1923) ILR (All) 164 : 69 Ind. Cas. 840
High Courts26 Oct 1922
Jambapuram Subbiah and twenty-nine Ors. Vs Gundlapudi alias Mitta Mudivenkatramayya
Bombay High Court · (1923) ILR (Bom) 104
High Courts26 Oct 1922
Ram Prasad Singh and Others Vs Ram Chandra Rai and Others
Patna High Court · AIR 1924 Patna 203
Evidence Act, 1872 — Section 115