High Courts02 Nov 1922Dismissed
Sheikh Muhammad Shakur and Others Vs Sheikh Abdul Ghani and Another
Allahabad High Court · AIR 1923 All 362 : 71 Ind. Cas. 369
JUDGMENT DATABASE
Search 12,28,671 Indian judgments.
12,28,671 judgments in All Courts · page 59,648 of 61,434
High Courts02 Nov 1922Dismissed
Rup Singh and Another Vs Bhullan Singh and Others
Allahabad High Court · AIR 1923 All 52 : 71 Ind. Cas. 408
High Courts02 Nov 1922Disposed Of
Ramanand Shukul Vs Chhotey Lal
Allahabad High Court · AIR 1923 All 124 : 71 Ind. Cas. 417
Civil Procedure Code, 1908 (CPC) — Section 53(1)
High Courts02 Nov 1922
Kedar Nath and Another Vs Brij Narain Rai and Sital Prasad and Others
Allahabad High Court · (1923) ILR (All) 186
High Courts02 Nov 1922
The Hon''ble Rai Bahadur Pandit Sadanand Pandey Vs Sheikh Tufail Ahmad and Another
Allahabad High Court · AIR 1923 All 115 : 79 Ind. Cas. 486
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Nov 1922
M. Fakirullah Khan Vs Baldeo Sahai and Others
Allahabad High Court · AIR 1923 All 185 : 79 Ind. Cas. 225
Soldiers (Litigation) Act, 1915 — Section 4
High Courts02 Nov 1922
Raja Birj Narain Rai Vs Babu Kedar Nath and Others
Allahabad High Court · AIR 1923 All 57 : 71 Ind. Cas. 836
High Courts01 Nov 1922
Thona Sina Naina Muhammad Rowther Vs Mona Moona Abdul Rahman Rowther
Madras High Court · (1923) ILR (Mad) 135 : 72 Ind. Cas. 207 : (1923) 17 LW 188
High Courts01 Nov 1922
In Re: Puniya Syamalo
Madras High Court · 72 Ind. Cas. 624 : (1923) 17 LW 155
Criminal Procedure Code, 1898 (CrPC) — Section 435Government of India Act, 1915 — Section 107Madras Local Boards Act, 1884 — Section 221
High Courts01 Nov 1922
T. S. N. Muhammad Rowther Vs M. M. Abdul Rehman Rowther
Bombay High Court · (1923) ILR (Bom) 135
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts01 Nov 1922Disposed Of
Udit Narain Singh Vs Randhir Singh
Allahabad High Court · AIR 1923 All 58 : 69 Ind. Cas. 971
Specific Relief Act, 1877 — Section 42
High Courts01 Nov 1922
Randhir Singh Vs Udit Narain Singh
Allahabad High Court · (1923) ILR (All) 169
High Courts01 Nov 1922
Deo Datt Vs Emperor
Allahabad High Court · AIR 1923 All 90 : 71 Ind. Cas. 54
Criminal Procedure Code, 1898 (CrPC) — Section 533
High Courts01 Nov 1922
Ram Prasad Vs Emperor
Allahabad High Court · 71 Ind. Cas. 505
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239
High Courts01 Nov 1922
Karumuri Ramalakshmi alias Rattamma and Others Vs Boda Nagaratnam and Others
Madras High Court · AIR 1923 Mad 335 : 71 Ind. Cas. 343 : (1923) 17 LW 11 : (1923) 44 MLJ 677
High Courts01 Nov 1922
Abdul Shaker Sahib Vs Abdul Rahiman Sahib and Another
Madras High Court · AIR 1923 Mad 284 : (1923) ILR (Mad) 148 : (1923) 17 LW 216 : (1923) 44 MLJ 107
Specific Relief Act, 1877 — Section 35
High Courts31 Oct 1922
Nara Appayya Vs Darsi Venkatappayya
Madras High Court · AIR 1923 Mad 276 : (1923) 17 LW 23 : (1923) 44 MLJ 27
Government of India Act, 1915 — Section 107
High Courts31 Oct 1922
Anand Ram Pramhans and others Vs Ramgulam Sahu and others
Patna High Court · (1922) 10 PAT CK 0011
Privy Council31 Oct 1922
Pirthipal Singh Vs Ganesh Din Singh and another
Privy Council · (1922) AIR(PC) 383
High Courts31 Oct 1922
In Re: Court Fees
Madras High Court · (1923) ILR (Mad) 685 : 76 Ind. Cas. 741 : (1923) 45 MLJ 557