High Courts14 Nov 1922
Behari Lal Biswas Vs Nasimannessa Bibi
Calcutta High Court · AIR 1923 Cal 527 : 73 Ind. Cas. 482
Bengal Patni Taluks Regulation, 1819 — Section 13Bengal Tenancy Act, 1885 — Section 55
JUDGMENT DATABASE
Search 12,28,706 Indian judgments.
12,28,706 judgments in All Courts · page 59,646 of 61,436
High Courts14 Nov 1922
Ramgobind Ram Vs Emperor
Patna High Court · 72 Ind. Cas. 887
Penal Code, 1860 (IPC) — Section 193
High Courts14 Nov 1922Allowed
(Babu) Kanhai Lal Khemka and others Vs (Babu) Thakur Prasad Singh and others
Patna High Court · (1922) 11 PAT CK 0005
High Courts14 Nov 1922Allowed
Badri Singh Vs Tulsi Ram
Allahabad High Court · AIR 1923 All 186 : 79 Ind. Cas. 82
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88
High Courts14 Nov 1922Disposed Of
Jhabbu and Another Vs Musammat Batul and Others
Allahabad High Court · AIR 1923 All 146 : (1923) ILR (All) 208 : 73 Ind. Cas. 299
High Courts14 Nov 1922Disposed Of
Tulsi Ram Vs Badri Singh
Allahabad High Court · (1923) ILR (All) 203
High Courts14 Nov 1922
Kamal Khan Vs Nizamuddin
Allahabad High Court · AIR 1923 All 123 : 71 Ind. Cas. 412
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts14 Nov 1922
Keshri and Others Vs Bhawani Rai and Others
Allahabad High Court · AIR 1923 All 456 : 76 Ind. Cas. 473
High Courts14 Nov 1922
Rukmani Ammal Vs Ramachandra Thondaman Sahib and Another
Madras High Court · (1923) 17 LW 67 : (1923) 44 MLJ 122
High Courts14 Nov 1922
Thurutheelakath Thottinakkara Puthiapurayil Kunhi Kuttiali, Karnavan and Manager of the Tavazhi Tarwad and Main Tarwad and Others Vs Tharayil Peetikayil Kunhammad and Another
Madras High Court · (1923) 17 LW 243 : (1923) 44 MLJ 184
Limitation Act, 1908 — Article 61
High Courts14 Nov 1922
Pothukuchi Rajagopalan and Others Vs Valivety Ramamoorthy and Others
Madras High Court · 73 Ind. Cas. 284 : (1923) 18 LW 491
Limitation Act, 1963 — Article 141
High Courts14 Nov 1922
T.T.P. Kunhikuttiali and Others Vs T.P. Kunhammad and Another
Madras High Court · AIR 1923 Mad 347 : 71 Ind. Cas. 466
High Courts14 Nov 1922
P. Sami Gurukkal Vs Thirupathia Pillai and Another
Madras High Court · AIR 1924 Mad 193 : 72 Ind. Cas. 798 : (1923) 18 LW 288
High Courts13 Nov 1922
Nagathal and Others Vs V. Arumugam Pillai and Others
Madras High Court · 79 Ind. Cas. 40
High Courts13 Nov 1922
Kalianasundaram Pillai Vs Karuppa Muppanar and Others and Ratnasabapathy Pillai and Others
Madras High Court · AIR 1923 Mad 282 : 73 Ind. Cas. 206 : (1923) 17 LW 232
Registration Act, 1908 — Section 17, 49
High Courts13 Nov 1922
Jasraj Fooaji Vs Akubai
Bombay High Court · AIR 1924 Bom 419 : (1924) 26 BOMLR 539
High Courts13 Nov 1922
Appaya Padadaya Guru Mahadevayya Vs Lakhamgowda Basavanprabhu Sardesai
Bombay High Court · AIR 1923 Bom 176 : (1923) 25 BOMLR 77
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Nov 1922
Basanta Kumari Dasi Vs Balmakund Marwari and Others
Patna High Court · AIR 1923 Patna 371 : 72 Ind. Cas. 912
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Article 182