High Courts23 Nov 1922Disposed Of
Dukhi Ram Barai Vs B.N.W. Railway
Allahabad High Court · AIR 1923 All 145 : 73 Ind. Cas. 440
Railways Act, 1890 — Section 77
JUDGMENT DATABASE
Search 12,28,748 Indian judgments.
12,28,748 judgments in All Courts · page 59,644 of 61,438
High Courts23 Nov 1922Dismissed
Reshma Bibi Vs Bhawani Saran and Others
Allahabad High Court · AIR 1923 All 281 : 79 Ind. Cas. 77
High Courts23 Nov 1922
Kali Din Vs Madho and Others
Allahabad High Court · AIR 1923 All 169 : 77 Ind. Cas. 862
Transfer of Property Act, 1882 — Section 55(2)
High Courts23 Nov 1922
The British India Steam Navigation Co. Vs H.M. Sharafally Merchant by his Agent H.S. Mahomed Bhoy
Madras High Court · AIR 1923 Mad 435 : (1923) ILR (Mad) 938 : (1923) 17 LW 705 : (1923) 44 MLJ 100
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Nov 1922
A.S. Krishna Aiyar Vs N. Subramania Aiyar
Madras High Court · (1923) 17 LW 179 : (1923) 44 MLJ 386
Presidency Small Cause Courts Act, 1882 — Section 47
High Courts22 Nov 1922
Kanai Lal and Others Vs Hyder Ali Khan Pani
Calcutta High Court · AIR 1923 Cal 483 : 73 Ind. Cas. 271
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts22 Nov 1922
Abhoy Mondal and Others Vs Basu Rai and Others
Calcutta High Court · (1922) 11 CAL CK 0003
High Courts22 Nov 1922Dismissed
Mt. Ayodhya Kuar Vs Durga Prasad
Patna High Court · (1922) 11 PAT CK 0022
High Courts22 Nov 1922
Radhakanto Parhi Vs Mathura Mohan Parhi
Patna High Court · AIR 1924 Patna 187
Estates Partition Act, 1897 — Section 119, 25, 5(3)
High Courts22 Nov 1922Allowed
Lala Bhagwan Das Vs Mohabbat Shah and Another
Allahabad High Court · AIR 1923 All 170 : 77 Ind. Cas. 955
Limitation Act, 1963 — Section 5
High Courts22 Nov 1922Dismissed
Gayan Singh and Others Vs Emperor
Allahabad High Court · AIR 1923 All 277 : 83 Ind. Cas. 509
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 147, 302
High Courts22 Nov 1922Dismissed
Kandhiya and Another Vs Musammat Raj Rup Kunwar
Allahabad High Court · 75 Ind. Cas. 681
North Western Provinces Tenancy Act, 1901 — Section 57, 63
High Courts22 Nov 1922
Perianavagi Ammal Vs A. Ratnavelu Mudaliar and Another
Madras High Court · 76 Ind. Cas. 1042 : (1923) 18 LW 625
Succession Act, 1865 — Section 127
High Courts21 Nov 1922
D. Subramania Aiyar Vs Chokkalinga Mudaliar and Others
Madras High Court · AIR 1923 Mad 317 : (1923) ILR (Mad) 415 : (1923) 17 LW 314 : (1923) 44 MLJ 206
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts21 Nov 1922
Meethale Chalil Parkum Thirumangalath Kelu Kurup Vs Kandiyil Parkum Pongot Raman Nair and Others
Madras High Court · 73 Ind. Cas. 275
High Courts21 Nov 1922
Damania Brothers and Co. Vs V. Jorton and Co.
Calcutta High Court · AIR 1923 Cal 180 : 73 Ind. Cas. 47
High Courts21 Nov 1922
Syed Sadek Reza Vs Sachindra Nath Roy and Others
Calcutta High Court · AIR 1923 Cal 483(1) : 73 Ind. Cas. 265
Criminal Procedure Code, 1898 (CrPC) — Section 145, 350
High Courts21 Nov 1922
Mahadeo Prasad Sahu Vs Gajadhar Prasad Sahu
Patna High Court · AIR 1924 Patna 362
High Courts21 Nov 1922Allowed
(Maharaja) Bahadur Singh and others Vs Seth Hukum Chand and others
Patna High Court · (1922) 11 PAT CK 0001
High Courts21 Nov 1922Dismissed
Ram Din Vs Har Dayal and Another
Allahabad High Court · AIR 1923 All 368 : 82 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Section 11