High Courts21 Nov 1922Dismissed
Lakshmi Chand Vs Musammat Anandi and Others
Allahabad High Court · (1923) ILR (All) 245
JUDGMENT DATABASE
Search 12,28,748 Indian judgments.
12,28,748 judgments in All Courts · page 59,645 of 61,438
High Courts21 Nov 1922
Lachhmi Chand Vs Musammat Anandi and Others
Allahabad High Court · AIR 1923 All 109 : 71 Ind. Cas. 574
High Courts21 Nov 1922
Aiyaparaju alias Ayyappa Vs Veeva Venkatakrishnayya and Others
Madras High Court · (1923) 18 LW 35 : (1923) 44 MLJ 303
Limitation Act, 1963 — Section 5
High Courts21 Nov 1922
A. Rarichan Vs Elambilakad Vachayil Damayanti and Another
Madras High Court · AIR 1923 Mad 440 : (1923) 17 LW 380 : (1923) 44 MLJ 363
High Courts21 Nov 1922
M.C.P.T. Kelu Karup Vs K.P.P. Raman Nair and Others
Madras High Court · AIR 1924 Mad 247(1)
High Courts21 Nov 1922
V.S. Natesa Chettiar Vs V.E.R.M. Annamalai Chettiar by his Authorised Agent, Samia Pillai
Madras High Court · 73 Ind. Cas. 213 : (1923) 17 LW 319
Provincial Insolvency Act, 1907 — Section 45(2)
High Courts21 Nov 1922
Aiyapuraju alias Ayyappa Vs Veeva Venkatakrishnayya and Others
Madras High Court · AIR 1923 Mad 462 : 72 Ind. Cas. 488
General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Section 14Provincial Insolvency Act, 1907 — Section 6(4)(c)
High Courts20 Nov 1922Dismissed
Sandu Valji Vs Bhikchand Surajmal
Bombay High Court · AIR 1923 Bom 473 : (1923) 25 BOMLR 381 : 75 Ind. Cas. 118
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts20 Nov 1922
Shriniwas Sarjerao Sholapurkar Vs Narayanrao Navlojirao Nimbalkar and Another
Bombay High Court · AIR 1923 Bom 379 : 76 Ind. Cas. 551
High Courts20 Nov 1922
Rahim and Others Vs Emperor
Patna High Court · 72 Ind. Cas. 894
Penal Code, 1860 (IPC) — Section 114
High Courts20 Nov 1922
Rahim and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 377
Bengal Municipal Act, 1932 — Section 350Penal Code, 1860 (IPC) — Section 114
High Courts20 Nov 1922Dismissed
Musammat Mustafai Bibi and Another Vs Sheikh Muhammad Shabbir and Another
Allahabad High Court · AIR 1923 All 164 : 71 Ind. Cas. 273
High Courts20 Nov 1922Dismissed
Lachmi Narain and Others Vs Bombay, Baroda and Central India Railway Company
Allahabad High Court · AIR 1923 All 449 : (1923) ILR (All) 235 : 74 Ind. Cas. 248
High Courts20 Nov 1922Dismissed
Surwan Prasad Tiwari and Another Vs Basdeo Narain Singh and Others
Allahabad High Court · AIR 1923 All 129 : (1923) ILR (All) 237
High Courts20 Nov 1922
Surwan Prasad Tewari and Another Vs Basdeo Narain Singh and Others
Allahabad High Court · 74 Ind. Cas. 124
High Courts20 Nov 1922
Latifa Bi and Another Vs Mottai Ammal and Others
Madras High Court · AIR 1923 Mad 320 : (1923) ILR (Mad) 836 : (1923) 17 LW 341 : (1923) 44 MLJ 271
Government of India Act, 1915 — Section 81
High Courts19 Nov 1922Dismissed
Vithalrao Sheshgirirao Moktesar Vs Vithalrao Sondekar
Bombay High Court · AIR 1923 Bom 244 : (1923) 25 BOMLR 151
High Courts17 Nov 1922
M. Koru Kutty and Others Vs Valikathodiyil Ahammad
Madras High Court · AIR 1925 Mad 169
High Courts17 Nov 1922Allowed
Ramchandra Laxman Vs Balbhim Babaji
Bombay High Court · AIR 1923 Bom 287 : (1923) 25 BOMLR 211
Civil Procedure Code, 1908 (CPC) — Section 11, 47Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts17 Nov 1922
Jummon Christian Vs Emperor
Calcutta High Court · AIR 1923 Cal 668 : 81 Ind. Cas. 319
Criminal Procedure Code, 1898 (CrPC) — Section 342