High Courts13 Nov 1922
Parsotim Das Vs Firm Jangli Sao and Another
Patna High Court · 77 Ind. Cas. 865
Presidency Small Cause Courts Act, 1882 — Section 25
JUDGMENT DATABASE
Search 12,28,706 Indian judgments.
12,28,706 judgments in All Courts · page 59,647 of 61,436
High Courts13 Nov 1922Dismissed
Kuldip Chaube and Another Vs Jagnandan Chaube and Another
Allahabad High Court · AIR 1923 All 363 : 71 Ind. Cas. 299
High Courts13 Nov 1922Dismissed
Kumar Sainthwar Vs Bishun Mohan Sahai and Others
Allahabad High Court · 73 Ind. Cas. 651
High Courts13 Nov 1922Disposed Of
Ram Sarup and Others Vs Narain Das
Allahabad High Court · AIR 1923 All 141 : (1923) ILR (All) 198 : 69 Ind. Cas. 944
High Courts13 Nov 1922
Nagathal and Others Vs V. Arumugham Pillai and Others
Madras High Court · AIR 1923 Mad 354(1) : (1923) 17 LW 154 : (1923) 44 MLJ 362
Transfer of Property Act, 1882 — Section 83
High Courts13 Nov 1922
N. Dwaraka Doss Vs G. Narasimhalu Naidu
Madras High Court · AIR 1923 Mad 364(1) : (1923) 17 LW 157 : (1923) 44 MLJ 128
Penal Code, 1860 (IPC) — Section 403
High Courts13 Nov 1922
Arunachala Thevan Vs Vellachami Thevan and Another
Madras High Court · AIR 1923 Mad 324 : (1923) ILR (Mad) 162 : 71 Ind. Cas. 514 : (1923) 17 LW 462 : (1923) 44 MLJ 56
Criminal Procedure Code, 1898 (CrPC) — Section 517, 520
High Courts13 Nov 1922
Para Dekkan alias Peria Pachai and Another Vs Khan Bahadur T. Ameeruddin Sahib
Madras High Court · AIR 1923 Mad 306 : 72 Ind. Cas. 131 : (1923) 17 LW 169
High Courts10 Nov 1922
Rathanamasari and Others Vs The Secretary of State for India in Council
Madras High Court · 72 Ind. Cas. 214
High Courts10 Nov 1922
Chintamaneni Venkatappayya Vs Chintamaneni Venkatappayya
Madras High Court · AIR 1923 Mad 352 : 71 Ind. Cas. 450 : (1923) 17 LW 150
High Courts10 Nov 1922Allowed
Raghunath Vithal Bhat Vs Purnanand Saraswati Swami
Bombay High Court · AIR 1923 Bom 358 : (1923) 25 BOMLR 207
High Courts10 Nov 1922Dismissed
Gangaram Balkrishna Sawant Vs Vasudeo Dattatraya Kirloskar
Bombay High Court · AIR 1923 Bom 203 : (1923) 25 BOMLR 268 : 73 Ind. Cas. 912
High Courts10 Nov 1922Disposed Of
Nur-Ud-Din Ahmad Vs Abdul Ghafur and Others And Karan Singh and Others
Allahabad High Court · (1923) ILR (All) 193
High Courts10 Nov 1922
Abdul Ghafur and Others Vs Nuruddin Ahmad
Allahabad High Court · AIR 1923 All 137 : 71 Ind. Cas. 411
High Courts10 Nov 1922
Rathnamasari declared mad and Others Vs The Secretary of State for India in Council by the Collector of Salem
Madras High Court · (1923) 17 LW 415 : (1923) 44 MLJ 132
Evidence Act, 1872 — Section 124
High Courts09 Nov 1922
Ramachandra Sadashiv Sidras Oka Vs Keshav Dhondu Narvekar and Others
Bombay High Court · AIR 1923 Bom 208 : 82 Ind. Cas. 27
Evidence Act, 1872 — Section 107, 108
High Courts09 Nov 1922
Kartar Rai and Another Vs Taley Chowdhury and Others
Patna High Court · AIR 1923 Patna 218 : 81 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Nov 1922Dismissed
Babu Nobin Chandra Bose and Another Vs Bandi
Allahabad High Court · 71 Ind. Cas. 370
High Courts09 Nov 1922Dismissed
Mahabir Chaube and Others Vs Dip Narain Chaube
Allahabad High Court · AIR 1923 All 140 : 76 Ind. Cas. 862