High Courts27 Nov 1922Dismissed
Moulvi Ahmad Husain Vs Sirajuddin
Allahabad High Court · 75 Ind. Cas. 616
JUDGMENT DATABASE
Search 12,28,748 Indian judgments.
12,28,748 judgments in All Courts · page 59,643 of 61,438
High Courts27 Nov 1922Allowed
Ram Kishore and Others Vs Abdul Karim and Others
Allahabad High Court · AIR 1923 All 173 : 77 Ind. Cas. 909
High Courts27 Nov 1922Allowed
Musammat Ramman Bibi Vs Mathra Prasad and Another
Allahabad High Court · AIR 1923 All 374 : 75 Ind. Cas. 621
High Courts27 Nov 1922Dismissed
Mohammad Qasim Vs The Municipal Board and Another
Allahabad High Court · AIR 1923 All 371 : 75 Ind. Cas. 607
High Courts27 Nov 1922
Lala Sheo Prasad Vs Babu Ram and Others
Allahabad High Court · AIR 1923 All 168 : 71 Ind. Cas. 350
High Courts25 Nov 1922Dismissed
Maulvi Muhammad Fahimal Haq Vs Jagat Ballav Ghoshand and others
Patna High Court · (1922) 11 PAT CK 0004
High Courts25 Nov 1922Disposed Of
Hira and Others Vs Emperor
Allahabad High Court · AIR 1923 All 194 : 71 Ind. Cas. 605
Penal Code, 1860 (IPC) — Section 141, 99
Privy Council24 Nov 1922
P. M. Sadasiva Mudaliar and others Vs A. R. Hajee Fakeer Mahomed Sait and Sons
Privy Council · (1922) AIR(PC) 397
High Courts24 Nov 1922Allowed
Bhagwant Vs Mare and Others
Allahabad High Court · AIR 1923 All 113 : 72 Ind. Cas. 1024
High Courts24 Nov 1922
Davud Beevi Ammal Vs R.R. Radhakrishna Aiyar and Others
Madras High Court · AIR 1923 Mad 467 : (1923) 17 LW 332 : (1923) 44 MLJ 309
High Courts24 Nov 1922
Kosalai Rama Pillai and Others Vs Pulosthiam Pillai
Madras High Court · AIR 1923 Mad 330 : 72 Ind. Cas. 774
Contract Act, 1872 — Section 25(2)
High Courts24 Nov 1922
A.V. Srinivasalu Reddiar and Another Vs Govinda Goundan
Madras High Court · AIR 1923 Mad 239 : 71 Ind. Cas. 799 : (1923) 17 LW 104 : (1923) 44 MLJ 138
High Courts24 Nov 1922
A. Ramaswami Chetty Vs Doraisami alias Latchuman Chetty and Others
Madras High Court · AIR 1923 Mad 465 : 73 Ind. Cas. 409 : (1923) 17 LW 638 : (1923) 44 MLJ 299
High Courts23 Nov 1922
Shib Chandra Chakravarty Vs Rabbani Mondal and Others
Calcutta High Court · AIR 1923 Cal 168 : 73 Ind. Cas. 322
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 323, 342
High Courts23 Nov 1922
Manjuri Dassi and Others Vs Khetramani Dassi and Others
Calcutta High Court · AIR 1924 Cal 403 : 73 Ind. Cas. 96
High Courts23 Nov 1922
Fazar Pramanik Vs Emperor
Calcutta High Court · AIR 1923 Cal 407 : 76 Ind. Cas. 293
Criminal Procedure Code, 1898 (CrPC) — Section 247, 403Penal Code, 1860 (IPC) — Section 379, 426
High Courts23 Nov 1922
The Kushtia Loan Office Limited Vs Annada Charan Chakravarty and Others
Calcutta High Court · 77 Ind. Cas. 26
High Courts23 Nov 1922
Lalmoni Nonia and Another Vs Emperor
Patna High Court · AIR 1924 Patna 276
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 193