High Courts01 Dec 1922
Bhagubai Tukaram Jogdunde Vs Appaji Sitaram Charathe
Bombay High Court · AIR 1923 Bom 260 : (1923) 25 BOMLR 157
JUDGMENT DATABASE
Search 12,28,752 Indian judgments.
12,28,752 judgments in All Courts · page 59,641 of 61,438
High Courts01 Dec 1922
Dharohar Singh Vs Ram Prasad Narayan Sahi and Another
Patna High Court · 72 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts01 Dec 1922Allowed
Mohit Narayan Jha Vs Kamal Nath Jha and others
Patna High Court · (1922) 12 PAT CK 0012
High Courts01 Dec 1922Allowed
Dhirakshal Singh Vs Triloki Prashad Singh and others
Patna High Court · (1922) 12 PAT CK 0005
Privy Council01 Dec 1922
(Srimati) Saratkumari Dasi Vs Amulyadhan Kundu and others
Privy Council · (1923) AIR(PC) 13
High Courts01 Dec 1922Dismissed
Gaya Prasad and Another Vs Methai Lal and Others
Allahabad High Court · 75 Ind. Cas. 624
High Courts01 Dec 1922Allowed
Emperor Vs Durga Prasad and Others
Allahabad High Court · (1923) ILR (All) 258
High Courts01 Dec 1922Dismissed
Makhan Lal Vs Badri Prasad and others
Allahabad High Court · (1922) 12 AHC CK 0007
High Courts01 Dec 1922
Kalagara Srirama Row and Official Receiver Vs Kalagara Bapayya
Madras High Court · 76 Ind. Cas. 845 : (1923) 18 LW 453
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Contract Act, 1872 — Section 23
High Courts30 Nov 1922
Jagannatha Sastry Vs Sarathambal Ammal and Others
Madras High Court · AIR 1923 Mad 321 : (1923) ILR (Mad) 574 : 71 Ind. Cas. 530 : (1923) 17 LW 251 : (1923) 44 MLJ 202
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4
High Courts30 Nov 1922
Vazhayilparkum Thattan Kunhi Kutty and Another Vs Vazhyilparkam Thattan Raman and Others
Madras High Court · 72 Ind. Cas. 145
High Courts30 Nov 1922
B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal Vs Arunachalam Chettiar
Madras High Court · AIR 1923 Mad 602 : 73 Ind. Cas. 217 : (1923) 44 MLJ 424
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts30 Nov 1922
Thattan Kunhi Kutti and Another Vs Thattan Raman and sixteen Ors.
Bombay High Court · (1923) ILR (Bom) 597
High Courts30 Nov 1922
Jagannatha Sastri Vs Sarathambal Ammal and Others
Bombay High Court · (1923) ILR (Bom) 574
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4
High Courts30 Nov 1922Allowed
(Sri Thakur) Radha Gopal Lalji Vs Lakshmi Narayan
Patna High Court · (1922) 11 PAT CK 0025
High Courts30 Nov 1922
William Maling Grant and Others Vs Suraj Mal Marwari and Others
Patna High Court · AIR 1923 Patna 134 : 72 Ind. Cas. 860
Criminal Procedure Code, 1898 (CrPC) — Section 47
Privy Council30 Nov 1922
(Chelikani) Venkatarayanim Garu and others Vs Venkata Subadrayamma Jagapathi Bahadur Garu, and others
Privy Council · (1923) AIR(PC) 26
High Courts29 Nov 1922
E.D. Sassoon and Co. Ltd. Vs K.A. Patch
Bombay High Court · (1943) 45 BOMLR 46
Companies Act, 1913 — Section 33Trusts Act, 1882 — Section 94