JUDGMENT DATABASE
Search 12,28,748 Indian judgments.
12,28,748 judgments in All Courts · page 59,639 of 61,438
Mahomed Waheb Hussain and others Vs Syed Abbas Hussain and others
Patna High Court · (1922) 12 PAT CK 0013
Mt. Waji-hun-nissa Begam Vs Valmiki Sahay and Others
Patna High Court · AIR 1924 Patna 359
Abdullah Khan and Another Vs Mahbubullah Khan
Allahabad High Court · AIR 1923 All 485 : 76 Ind. Cas. 556
Pasumarthi Bhagavanulu and Others Vs Bollam Seetharamaswami and Others
Madras High Court · (1923) 17 LW 424 : (1923) 44 MLJ 359
Archakam Venkatapathi Deekshathulu Vs Kathiramangalam Chenga Reddi and Another
Madras High Court · AIR 1923 Mad 594 : 72 Ind. Cas. 900 : (1923) 17 LW 579
Shoshi Mukhi Debya and Others Vs Keshab Lall Mukerjee
Calcutta High Court · AIR 1924 Cal 212
Panachand Narsey Vs Stanley Dobson
Bombay High Court · AIR 1923 Bom 245 : (1923) 25 BOMLR 161
Jhinku Singh Vs Sital Singh
Allahabad High Court · (1923) ILR (All) 263 : 74 Ind. Cas. 134
Priya Lal Vs Bohra Champa Ram and Another
Allahabad High Court · (1923) ILR (All) 268 : 79 Ind. Cas. 498
Girja Nand Vs His Highness the Maharaja Parbhu Narain Singh, Kashi Naresh and Others
Allahabad High Court · AIR 1923 All 398 : 75 Ind. Cas. 605
Syed Shamshul Hasan and Others Vs Syed Hasan
Allahabad High Court · 71 Ind. Cas. 296
Musammat Durga and Another Vs Babu Ram and Another
Allahabad High Court · 75 Ind. Cas. 596
Uthuman Ammal and Another Vs Naina Mahamad Rowther
Madras High Court · 72 Ind. Cas. 314 : (1923) 17 LW 355
E.E. Mack Vs The Madras and Southern Mahratta Railway Company Limited
Madras High Court · 75 Ind. Cas. 750 : (1923) 45 MLJ 424
Rajagopala Pandurathar Vs K. Thirupathia Pillai and Another
Madras High Court · 72 Ind. Cas. 258
Rajagopala Pandarathar Vs K. Thirupathi Pillai and Another
Madras High Court · (1923) 44 MLJ 285
Uthuman Ammal and Another Vs Naina Mahomed Rowther
Madras High Court · AIR 1923 Mad 351(1) : (1923) 44 MLJ 238