High Courts18 Jan 1923
Lakshiminarayana and Another Vs The Standard Oil Company of New York and Another
Madras High Court · AIR 1923 Mad 581 : (1923) 17 LW 627 : (1923) 44 MLJ 488
JUDGMENT DATABASE
Search 12,29,020 Indian judgments.
12,29,020 judgments in All Courts · page 59,637 of 61,451
High Courts18 Jan 1923
Muthu Pillai Vs The Secretary of State for India in Council
Madras High Court · AIR 1923 Mad 582 : (1923) 17 LW 531 : (1923) 45 MLJ 67
High Courts17 Jan 1923
In Re: Atakuri Saravayya and Others
Madras High Court · AIR 1923 Mad 484 : (1923) 17 LW 357 : (1923) 44 MLJ 366
High Courts17 Jan 1923
Bai Kashibai Vs Purshottam Keshavji
Bombay High Court · AIR 1923 Bom 196 : (1923) 25 BOMLR 239
High Courts17 Jan 1923
Lal Pasi and Others Vs Ramsaran Lal Chowdhry and Others
Patna High Court · AIR 1925 Patna 298
Limitation Act, 1963 — Section 15
High Courts17 Jan 1923
Mathoor Graman Rama Pattar's son Ramasami Pattar and Others Vs Manukurisi Variath Lakshmi Kuarassiar and Another
Madras High Court · 72 Ind. Cas. 627 : (1923) 17 LW 514
High Courts17 Jan 1923
Nataraja Pillai Vs Rangaswami Pillai and Others
Madras High Court · (1924) ILR (Mad) 56
High Courts17 Jan 1923
Nataraja Pillai Vs Rangasami Pillai and Others
Madras High Court · (1924) ILR (Mad) 56 : (1923) 17 LW 409 : (1923) 44 MLJ 328
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts17 Jan 1923
S. Parthasarathy Aiyar Vs M. Subbaroya Gramany and Another
Madras High Court · AIR 1924 Mad 67 : (1923) 17 LW 763 : (1923) 45 MLJ 175
Transfer of Property Act, 1882 — Section 3
High Courts16 Jan 1923
Satish Chandra Addya Vs Firm Raj Narain Pakhira and Others
Calcutta High Court · AIR 1924 Cal 436
Provincial Insolvency Act, 1920 — Section 79
High Courts16 Jan 1923
Sita Sundari Barmani and Another Vs Barada Prosad Roy Chowdhury and Others
Calcutta High Court · AIR 1924 Cal 636 : 83 Ind. Cas. 319
Probate and Administration Act, 1881 — Section 90
High Courts16 Jan 1923
Dino Nath Sikdar and Others Vs Anadi Krishna Dutt and Others
Calcutta High Court · AIR 1924 Cal 854 : 83 Ind. Cas. 873
High Courts16 Jan 1923
Surendra Nath Some and Others Vs Raghunath Dutt and Others
Calcutta High Court · AIR 1923 Cal 558 : 76 Ind. Cas. 1052
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts16 Jan 1923
Satish Chandra Addya Vs Firm Raj Narain Pakhira and Rasik Lal Pakhira and Others Rasi Lal Pakhira and Others Vs Girish Chandra Pal and Others
Calcutta High Court · 72 Ind. Cas. 60
High Courts16 Jan 1923
Rose Hill Vs Luke C. Hill
Bombay High Court · AIR 1923 Bom 284 : (1923) 25 BOMLR 289 : 73 Ind. Cas. 304
Divorce Act, 1869 — Section 15
High Courts16 Jan 1923
Elias Haji Ahmed Vs K.B. Haji Esmail Sait
Bombay High Court · AIR 1923 Bom 200 : (1923) 25 BOMLR 237
High Courts16 Jan 1923
(Babu) Brij Ratan Das and another Vs Raghunandan Gir and others
Patna High Court · (1923) 01 PAT CK 0017
High Courts16 Jan 1923
Medni Prasad Singh and others Vs Nand Keshwar Prasad Singh and others
Patna High Court · (1923) 01 PAT CK 0014
High Courts16 Jan 1923Allowed
Badlu Singh Vs Panthu Singh
Allahabad High Court · AIR 1923 All 270 : 71 Ind. Cas. 474
Presidency Small Cause Courts Act, 1882 — Section 17