High Courts04 Jan 1923
Jhumak Singh and Others Vs Mahindra Singh and Others
Patna High Court · AIR 1924 Patna 165
JUDGMENT DATABASE
Search 12,28,929 Indian judgments.
12,28,929 judgments in All Courts · page 59,638 of 61,447
High Courts04 Jan 1923Dismissed
Mahadeo Prasad Vs Musammat Hamidan and Others
Allahabad High Court · AIR 1923 All 271 : (1923) ILR (All) 304 : 71 Ind. Cas. 457
High Courts04 Jan 1923Dismissed
Ram Sahai and Another Vs Binode Bihari Ghosh
Allahabad High Court · AIR 1923 All 151 : (1923) ILR (All) 306
High Courts04 Jan 1923
Panja Ramachandra Rao and Another Vs Gurraju and Others
Madras High Court · AIR 1924 Mad 147 : 76 Ind. Cas. 977 : (1923) 18 LW 282
High Courts03 Jan 1923
Rakhal Chandra Chatterjee Vs Rohini Kumar Chatterjee
Calcutta High Court · AIR 1923 Cal 650 : 74 Ind. Cas. 601
Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts03 Jan 1923
Jari Lal Pal Vs Lal Behari Hazra
Calcutta High Court · AIR 1923 Cal 499 : 75 Ind. Cas. 625
High Courts03 Jan 1923Dismissed
(Maharajadhiraj Sir) Rameshwar Singh Bahadur of Darbhanga Vs Narendra Nath Das and others
Patna High Court · (1923) 01 PAT CK 0019
High Courts03 Jan 1923Dismissed
Pande Satdeo Narain Vs Ramayan Tewari and others
Patna High Court · (1923) 01 PAT CK 0010
High Courts03 Jan 1923Dismissed
Ram Sahai and Another Vs Binod Behari Ghose
Allahabad High Court · 71 Ind. Cas. 402
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 47
High Courts03 Jan 1923Dismissed
Khetal and Others Vs Emperor
Allahabad High Court · 73 Ind. Cas. 62
Evidence Act, 1872 — Section 24, 27
High Courts03 Jan 1923Dismissed
Emperor Vs Khetal and Others
Allahabad High Court · (1923) ILR (All) 300
High Courts02 Jan 1923Allowed
Bishun Prashad Pathak and others Vs Sashi Bhusan Misra and others
Patna High Court · (1923) 01 PAT CK 0043
High Courts02 Jan 1923Dismissed
Jai Pragash Singh Vs Rupmanjari and others
Patna High Court · (1923) 01 PAT CK 0005
High Courts02 Jan 1923Disposed Of
Musammat Akbari Begum and Others Vs Shaikh Zamin Ali and Others
Allahabad High Court · 79 Ind. Cas. 402
Limitation Act, 1963 — Section 5
High Courts23 Dec 1922
Gopal Naidu and Another Vs King-Emperor
Bombay High Court · (1923) ILR (Bom) 605
Penal Code, 1860 (IPC) — Section 342, 81
High Courts22 Dec 1922
Subrahmania Chetty and Another Vs The British Indian Steam Navigation Company Ltd., by their Managing Agent, Mackinnon Mackenzie
Madras High Court · AIR 1923 Mad 523 : 72 Ind. Cas. 408 : (1923) 17 LW 363
High Courts22 Dec 1922Dismissed
Dattaji Nana Patil Vs Narayanrao Bhimrao Patil
Bombay High Court · AIR 1923 Bom 198 : (1923) 25 BOMLR 228
Bombay Hereditary Offices Act, 1874 — Section 34
High Courts22 Dec 1922
The Official Receiver, Tanjore Vs Nataraja Sastrial and Others
Bombay High Court · (1923) ILR (Bom) 405
General Clauses Act, 1897 — Section 16
High Courts22 Dec 1922
Pannalal Sagore Mull Vs Mukhram Radhakissen
Calcutta High Court · AIR 1924 Cal 637 : 80 Ind. Cas. 87
Civil Procedure Code, 1908 (CPC) — Section 34