High Courts05 Dec 1922
E.E. Mack Vs The Madras and Southern Mahratta Railway Company Limited
Madras High Court · 75 Ind. Cas. 750 : (1923) 45 MLJ 424
JUDGMENT DATABASE
Search 12,28,752 Indian judgments.
12,28,752 judgments in All Courts · page 59,640 of 61,438
High Courts05 Dec 1922
Rajagopala Pandurathar Vs K. Thirupathia Pillai and Another
Madras High Court · 72 Ind. Cas. 258
High Courts05 Dec 1922
Rajagopala Pandarathar Vs K. Thirupathi Pillai and Another
Madras High Court · (1923) 44 MLJ 285
High Courts05 Dec 1922
Uthuman Ammal and Another Vs Naina Mahomed Rowther
Madras High Court · AIR 1923 Mad 351(1) : (1923) 44 MLJ 238
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts05 Dec 1922
His Holiness Sri Sukratendra Thirtha Swami of Kasi Mutt Vs M.N. Prabhu
Madras High Court · AIR 1923 Mad 587 : (1923) 17 LW 500 : (1923) 45 MLJ 116
High Courts05 Dec 1922
Rao Bahadur K.S. Venkatarama Aiyar Vs Janab V. Hamid Sultan Maracayar Sahib Bahadur and Others
Madras High Court · AIR 1923 Mad 360 : (1923) 17 LW 656 : (1923) 44 MLJ 161
High Courts04 Dec 1922
In Re: Ramudu Aiyar
Madras High Court · AIR 1923 Mad 365 : (1923) 17 LW 370 : (1923) 44 MLJ 243
Penal Code, 1860 (IPC) — Section 411
High Courts04 Dec 1922Dismissed
The Eagle Star and British Dominions Insurance Company Vs Dinanath and Hemraj
Bombay High Court · AIR 1923 Bom 249 : (1923) 25 BOMLR 164
High Courts04 Dec 1922
Haro Nath Malo Vs Ala Bux and Others
Calcutta High Court · AIR 1924 Cal 182
Criminal Procedure Code, 1898 (CrPC) — Section 342, 360Penal Code, 1860 (IPC) — Section 147
High Courts04 Dec 1922
Jiblal Teli and Others Vs Gena Sahu and Others
Patna High Court · AIR 1923 Patna 229 : 72 Ind. Cas. 956
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 141, 188Penal Code, 1860 (IPC) — Section 188
High Courts04 Dec 1922Dismissed
Badri Das Vs The East Indian Railway Co.
Patna High Court · (1922) 12 PAT CK 0008
Privy Council04 Dec 1922
Sahdeo Narain Deo and others Vs Kusum Kumari
Privy Council · (1923) AIR(PC) 21
High Courts04 Dec 1922Disposed Of
Raj Narain Mal and Another Vs Santi Lal and Another
Allahabad High Court · AIR 1923 All 203 : 79 Ind. Cas. 85
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1908 — Article 181Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Dec 1922Dismissed
Harihar Prasad Vs Udai Nath Sah
Allahabad High Court · (1923) ILR (All) 260 : 74 Ind. Cas. 113
High Courts04 Dec 1922
Ramudu Aiyar Vs Emperor
Madras High Court · 72 Ind. Cas. 538
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts04 Dec 1922
Perumal Chetty Vs W. Kandasamy Chetty
Madras High Court · AIR 1923 Mad 362 : (1923) ILR (Mad) 592 : (1923) 17 LW 238 : (1923) 44 MLJ 146
Court Fees Act, 1870 — Section 5
High Courts01 Dec 1922
K. Shrirama Row and Another Vs K. Bapayya
Madras High Court · AIR 1924 Mad 189
Contract Act, 1872 — Section 23
High Courts01 Dec 1922Dismissed
Maruti Balaji Patil Vs Dattu Mukunda Savant
Bombay High Court · AIR 1923 Bom 253(1) : (1923) 25 BOMLR 192
Registration Act, 1908 — Section 60