High Courts22 Aug 1922Dismissed
King Emperor Vs Virammal and Others
Madras High Court · (1922) 08 MAD CK 0022
Registration Act, 1908 — Section 82(c)
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,642 of 61,419
High Courts21 Aug 1922
Midnapore Zemindary Company Vs Ishan Chandra Chowdhury and Others
Calcutta High Court · AIR 1924 Cal 346
High Courts21 Aug 1922
Ananda Chandra Chakravarti Vs Broja Lal Singh and Others
Calcutta High Court · AIR 1923 Cal 142 : 74 Ind. Cas. 793
High Courts21 Aug 1922
Midnapore Zemindary Company Limited Vs Ishan Chandra Chowdhury and Others and Dayadra Nath Bhowmik and Others
Calcutta High Court · 72 Ind. Cas. 479
High Courts21 Aug 1922
Monmohon Ghose and Others Vs Siddeswar Dubay and Others
Calcutta High Court · 76 Ind. Cas. 213
High Courts21 Aug 1922
Kariyappa Fakirappa Vs Tantappa Bin Kariyappa Kasawal and Others
Bombay High Court · AIR 1923 Bom 40 : 70 Ind. Cas. 832
Limitation Act, 1908 — Article 6
High Courts21 Aug 1922
Gandhi Vadilal Chhaganlal Vs Gandhi Manaklal Chhaganlal
Bombay High Court · AIR 1923 Bom 41(1) : 79 Ind. Cas. 489
High Courts19 Aug 1922Disposed Of
Gokal and Others Vs Emperor
Allahabad High Court · 71 Ind. Cas. 503
Penal Code, 1860 (IPC) — Section 352
High Courts19 Aug 1922Disposed Of
Emperor Vs Gokal and Others
Allahabad High Court · (1923) ILR (All) 142
High Courts18 Aug 1922
F.T. Kingsley Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1923 Cal 49 : 72 Ind. Cas. 270
High Courts17 Aug 1922
Asutosh Chatterjee Vs Upendra Chandra Aich of 14, Brindaban Mullick Lane, Calcutta
Calcutta High Court · (1922) 08 CAL CK 0051
High Courts17 Aug 1922
Ashutosh Chatterji Vs Upendra Chandra Aich
Calcutta High Court · (1922) 08 CAL CK 0008
High Courts17 Aug 1922
Emperor Vs Shivlingappa Basappa
Bombay High Court · AIR 1923 Bom 74 : (1922) 24 BOMLR 1150 : 73 Ind. Cas. 812
Criminal Procedure Code, 1898 (CrPC) — Section 407, 422, 439
High Courts16 Aug 1922
In Re: Babu Mohendra Lal Roy and Others
Calcutta High Court · AIR 1922 Cal 550 : 71 Ind. Cas. 673
Legal Practitioners Act, 1879 — Section 13(b), 14
High Courts16 Aug 1922
Krishna Kamini Dasi and Another Vs Nil Madhab Saha and Others
Calcutta High Court · AIR 1923 Cal 66 : 73 Ind. Cas. 312
Bengal Tenancy Act, 1885 — Section 105, 50(1), 50(2), 50(3)