High Courts03 Aug 1922Dismissed
Sita Ram Tewari and others Vs Gya Prashad and others
Patna High Court · (1922) 08 PAT CK 0009
JUDGMENT DATABASE
Search 12,28,520 Indian judgments.
12,28,520 judgments in All Courts · page 59,653 of 61,426
High Courts03 Aug 1922
Raja Wazir Narain Singh Vs Bhikhari Ram
Patna High Court · AIR 1923 Patna 45 : 68 Ind. Cas. 363
Chotanagpur Tenancy Act, 1908 — Section 213Civil Procedure Code, 1908 (CPC) — Order 21 Rule 68
High Courts03 Aug 1922
Maharaw Kesho Prasad Singh Bahadur Vs Chandrika Prasad Singh and Others
Patna High Court · AIR 1923 Patna 122 : 68 Ind. Cas. 394
Civil Procedure Code, 1908 (CPC) — Section 65, 66
High Courts03 Aug 1922Dismissed
Chaturbhuj Vs Emperor
Allahabad High Court · AIR 1922 All 529 : 71 Ind. Cas. 110
Penal Code, 1860 (IPC) — Section 385
High Courts03 Aug 1922
Pothene Puthan Vittil Kunhu Pothu Nassiar Vs Adrasseri Raru Nair and Others
Madras High Court · AIR 1923 Mad 558 : (1923) 44 MLJ 527
Transfer of Property Act, 1882 — Section 53
High Courts03 Aug 1922
Peria Subba Goundan Vs Sinna Subbayya Goundan and Another
Madras High Court · AIR 1923 Mad 142 : (1922) 16 LW 701 : (1923) 45 MLJ 56
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Aug 1922
Lal Behary Basak Vs Akhil Chandra Santra
Calcutta High Court · AIR 1923 Cal 469 : 72 Ind. Cas. 794
Bengal Tenancy Act, 1885 — Section 153Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8(2)
High Courts02 Aug 1922
Durga Charan Mitra Vs Rajendra Narain Sinha
Calcutta High Court · 77 Ind. Cas. 558
High Courts02 Aug 1922
Sheikh Jabedali and Others Vs Prasanna Kumar Nag and Another
Calcutta High Court · AIR 1923 Cal 423 : 75 Ind. Cas. 281
High Courts02 Aug 1922
Bali Mohammad Saha and Others Vs Janaki Nath Mazumdar
Calcutta High Court · 72 Ind. Cas. 311
High Courts02 Aug 1922
Bali Mohammad Saha and Others Vs Janiki Nath Mazumdar
Calcutta High Court · AIR 1924 Cal 535
High Courts02 Aug 1922
Chandi Charan Mitra Vs Manindra Chandra Roy Chowdhury
Calcutta High Court · AIR 1923 Cal 198 : 72 Ind. Cas. 173
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
High Courts02 Aug 1922
Manmohan Ghosh and others Vs Siddheshwar Dubay and others
Calcutta High Court · (1922) 08 CAL CK 0013
High Courts02 Aug 1922Dismissed
Sarojini Debi and Another Vs Krishna Lal Haldar and others
Calcutta High Court · (1922) 08 CAL CK 0006
High Courts02 Aug 1922
R. A. Arunachela Ayyar Vs C. Subbaramiah
Bombay High Court · (1923) ILR (Bom) 60
High Courts02 Aug 1922Allowed
Ratanbai Rustamji Dadachanji Vs Cawasji Edalji Dadachanji
Bombay High Court · AIR 1923 Bom 96 : (1922) 24 BOMLR 1124
Succession Act, 1925 — Section 106, 107
High Courts02 Aug 1922
Moti Singh and Others Vs Dhanukdhari Singh Others
Patna High Court · (1922) 08 PAT CK 0012
High Courts02 Aug 1922
Mohammad Yakub and Others Vs Abdul Quddus and Others
Patna High Court · AIR 1923 Patna 187 : 68 Ind. Cas. 372
Contract Act, 1872 — Section 11, 12