High Courts28 Jun 1922
Janki Chowdhury and Another Vs Sambodh Kurmi and Others
Patna High Court · AIR 1924 Patna 807
Chotanagpur Tenancy Act, 1908 — Section 177, 218, 224
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,658 of 61,419
High Courts28 Jun 1922Dismissed
Kohna Ram Vs Emperor
Allahabad High Court · AIR 1922 All 502 : 68 Ind. Cas. 32
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts28 Jun 1922Allowed
Firm Sushil Chandra Dass Vs Firm Ram Kishan Dass Brij Mohan
Allahabad High Court · (1922) 06 AHC CK 0064
High Courts28 Jun 1922Dismissed
Lala Durga Prasad and Others Vs Ganga Saran and Others
Allahabad High Court · AIR 1922 All 501 : 70 Ind. Cas. 763
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts27 Jun 1922
Reajuddin Patwari and Others Vs Syed Abdul Jobbar
Calcutta High Court · AIR 1924 Cal 445 : 69 Ind. Cas. 504
Bengal Tenancy Act, 1885 — Section 157, 188
High Courts27 Jun 1922
K.C. Mehta Vs Cassumbhai Keshavji
Bombay High Court · (1922) 24 BOMLR 847 : 75 Ind. Cas. 193
High Courts27 Jun 1922Disposed Of
Musammat Hiria Vs Ram Adhin Singh
Allahabad High Court · AIR 1923 All 335 : 75 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22North Western Provinces Tenancy Act, 1901 — Section 164
High Courts27 Jun 1922Dismissed
Raja Narendra Bahadur Pal Vs Bafati
Allahabad High Court · AIR 1923 All 50 : (1923) ILR (All) 7
High Courts27 Jun 1922
Inderpal Singh Vs Bafati and Others
Allahabad High Court · 68 Ind. Cas. 985
North Western Provinces Tenancy Act, 1901 — Section 102, 167
High Courts26 Jun 1922
Prosanna Kumar Chakerbutty and Another Vs Jotindra Nath Bose
Calcutta High Court · AIR 1924 Cal 398 : 71 Ind. Cas. 1054
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(g), Order 21 Rule 18(3)(a)
High Courts26 Jun 1922Dismissed
Rampati Raut and others Vs Mahanth Hanuman Saran
Patna High Court · (1922) 06 PAT CK 0043
High Courts23 Jun 1922
Bhupendra Narayan Singh Vs Nurput Singh
Calcutta High Court · AIR 1923 Cal 451 : 84 Ind. Cas. 581
Civil Procedure Code, 1908 (CPC) — Section 109(c), 110
High Courts23 Jun 1922
Tinkori Pathak Vs Ram Gopal Pathak and Others
Calcutta High Court · AIR 1923 Cal 8 : 70 Ind. Cas. 663
Prescription Act, 1832 — Section 3
High Courts23 Jun 1922
Lala Girja Prasad and Others Vs Jugal Kishore and Others
Patna High Court · AIR 1922 Patna 503 : 70 Ind. Cas. 853
High Courts23 Jun 1922Allowed
Jugal Kishore Vs Ram Narain and Another
Allahabad High Court · AIR 1923 All 199 : 80 Ind. Cas. 297
Contract Act, 1872 — Section 74
High Courts23 Jun 1922Dismissed
Durga Chowdhuri Vs Jagroop and Others
Allahabad High Court · AIR 1923 All 191 : 79 Ind. Cas. 232
North Western Provinces Tenancy Act, 1901 — Section 57(d)
High Courts23 Jun 1922
Musammat Dhola Kuar Vs Mathura Singh
Allahabad High Court · AIR 1923 All 341 : 75 Ind. Cas. 657
High Courts22 Jun 1922
Srimanta Seal Vs Bindubasini Dasi and Others
Calcutta High Court · AIR 1924 Cal 138 : 76 Ind. Cas. 517
High Courts22 Jun 1922
Lal Mohan Hazra Vs E.I. Railway Co.
Calcutta High Court · AIR 1922 Cal 330 : 70 Ind. Cas. 857