JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,664 of 61,419
B. and N.W. Railway Co. Vs Ramsaruphal Chaudhury
Patna High Court · 70 Ind. Cas. 109
Shaikh Mohammad Waheed Vs Musammat Sunder Basi Kuar
Patna High Court · AIR 1922 Patna 445 : 70 Ind. Cas. 714
Jagar Nath Umar and Others Vs Ram Karan Singh and Others
Allahabad High Court · 68 Ind. Cas. 251
Musammat Durga Devi and Others Vs Girwar Singh and Others
Allahabad High Court · AIR 1923 All 11 : 70 Ind. Cas. 958
Jyoti Prokash Chatterjee and Another Vs Bagala Kanta Chodhury and Others
Calcutta High Court · 70 Ind. Cas. 822
Monmohini Das Gupta Vs Basanta Kumar Das Gupta and Others
Calcutta High Court · AIR 1922 Cal 458 : 69 Ind. Cas. 753
Banwari Lal Chowdhury Vs Moti Lal Chowdhury
Patna High Court · (1922) 06 PAT CK 0004
Shaikh Abdur Rashid Vs Musammat Qudrat-Un-Nissa
Allahabad High Court · AIR 1922 All 510 : 70 Ind. Cas. 817
Seth Roshan Lal Vs Bhuri Singh and Others
Allahabad High Court · AIR 1922 All 479 : 70 Ind. Cas. 899
Superintendent and Remembrancer of Legal Affairs Vs Troilokhya Nath Chatterjee
Calcutta High Court · AIR 1922 Cal 194 : 72 Ind. Cas. 356
Asiatulla and Others Vs Denes Mohammed and Another
Calcutta High Court · AIR 1923 Cal 152 : 70 Ind. Cas. 169
A. Cameron Vs Jan and Son
Allahabad High Court · (1922) ILR (All) 735
Hari Ram and Others Vs Indraj and Others
Allahabad High Court · (1922) ILR (All) 730 : 69 Ind. Cas. 167
Datta Prasad Singh Vs Kedar Nath and Another Datta Prasad SinghMurli Dhar
Allahabad High Court · (1922) ILR (All) 739
Kedar Nath and Another Vs Datta Prasad Singh and Another
Allahabad High Court · AIR 1922 All 370 : 69 Ind. Cas. 99
Jan and Son Vs Cameron A.
Allahabad High Court · 68 Ind. Cas. 679
Kedar Nath Das Vs Bidhu Bhushan Guha and Others
Calcutta High Court · AIR 1924 Cal 348
Faijaddin Vs Agni Kumar Sarma and Others
Calcutta High Court · AIR 1924 Cal 370 : 71 Ind. Cas. 300