High Courts02 Jun 1922
Khagendra Nath Mukherjee Vs Khetra Nath Pal also Known as Khetra Mohan Pal and Others
Calcutta High Court · 71 Ind. Cas. 314
Probate and Administration Act, 1881 — Section 112Succession Act, 1925 — Section 106, 296
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,666 of 61,419
High Courts02 Jun 1922
Charu Chandra Pramanik Vs Nahush Chandra Kundu and Others
Calcutta High Court · AIR 1923 Cal 1 : 74 Ind. Cas. 630
High Courts02 Jun 1922
Alam Mulla and Another Vs Surendra Kumar Karforma and Another
Calcutta High Court · 69 Ind. Cas. 57
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts02 Jun 1922
Rampabitar Singh and others Vs Kasim Ali Khan and others
Patna High Court · (1922) 06 PAT CK 0039
High Courts02 Jun 1922Disposed Of
Amba Prasad Vs Wahid Ullah and Others
Allahabad High Court · 68 Ind. Cas. 261
Transfer of Property Act, 1882 — Section 60
High Courts02 Jun 1922Dismissed
Roshan Lal and Others Vs Lallu and Others
Allahabad High Court · AIR 1922 All 443 : (1922) ILR (All) 714 : 68 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 64
High Courts02 Jun 1922Allowed
Musammat Fahiman and Others Vs Kammu and Others
Allahabad High Court · (1922) ILR (All) 712
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Jun 1922Disposed Of
Amba Prasad Vs Wahid-Ullah and Others
Allahabad High Court · AIR 1922 All 405 : (1922) ILR (All) 708
Transfer of Property Act, 1882 — Section 60, 82
High Courts02 Jun 1922
Sarju Prasad and Others Vs Gajadhar Lal and Others
Allahabad High Court · AIR 1922 All 497 : 77 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts01 Jun 1922
Jasada Lal Pal Chaudhury Vs Balaram Poddar
Calcutta High Court · 69 Ind. Cas. 67
High Courts01 Jun 1922
Baidya Nath Dutt Vs Alef Jan Bibi and Others
Calcutta High Court · AIR 1923 Cal 240 : 70 Ind. Cas. 194
Evidence Act, 1872 — Section 13Transfer of Property Act, 1882 — Section 41
High Courts01 Jun 1922
Promatha Nath Mullick Vs Pradyumna Kumar Mullick and Another
Calcutta High Court · AIR 1923 Cal 99 : 76 Ind. Cas. 985
High Courts01 Jun 1922
Saradindunath Rai Chaudhuri and Others Vs Sudhir Chandra Das and Others
Calcutta High Court · AIR 1923 Cal 116 : 69 Ind. Cas. 48
Succession Act, 1925 — Section 45
High Courts01 Jun 1922
Emperor Vs Bimalanand Das Gupta, a Pleader
Calcutta High Court · AIR 1924 Cal 329
Penal Code, 1860 (IPC) — Section 188
High Courts01 Jun 1922
Radha Nath Karmakar and Others Vs Emperor
Calcutta High Court · AIR 1922 Cal 573 : 71 Ind. Cas. 120
Criminal Procedure Code, 1898 (CrPC) — Section 106, 235Penal Code, 1860 (IPC) — Section 147, 353
High Courts01 Jun 1922
Sashi Mukhi Dasi and Others Vs Abinash Chandra Halder and Others
Calcutta High Court · AIR 1922 Cal 279 : 80 Ind. Cas. 172
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 28
High Courts01 Jun 1922
Burn and Co., Ltd. Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1923 Cal 513 : 76 Ind. Cas. 579
Land Acquisition Act, 1894 — Section 25, 9
High Courts01 Jun 1922
Jogendra Krishna Roy and Another Vs Shafar Ali and Others
Calcutta High Court · AIR 1923 Cal 373 : 76 Ind. Cas. 382
Bengal Tenancy Act, 1885 — Section 22
High Courts01 Jun 1922
Golam Rahman Mistri and Others Vs Gurdas Kundu Choudhri and Others
Calcutta High Court · AIR 1923 Cal 505 : 76 Ind. Cas. 586
Bengal Tenancy Act, 1885 — Section 18