High Courts26 May 1922
Shachari Peari Vs Ram Kishori Kuer
Patna High Court · AIR 1924 Patna 262
Transfer of Property Act, 1882 — Section 39
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,668 of 61,419
High Courts25 May 1922Dismissed
Radha Krishna Vs Bisheshar Sahay
Bombay High Court · (1923) 25 BOMLR 630
Limitation Act, 1963 — Article 12
High Courts25 May 1922Dismissed
Dinbai Vs Nusservanji Rustomji
Bombay High Court · (1923) 25 BOMLR 625
Parsi Intestate Succession Act, 1865 — Section 6, 8
High Courts25 May 1922
Abdul Aziz and Others Vs Lakhmi Chandra Majumdar and Others
Calcutta High Court · 74 Ind. Cas. 545
High Courts25 May 1922Dismissed
The Fort Press Company, Limited Vs The Municipal Corporation
Bombay High Court · (1922) 24 BOMLR 1228
High Courts25 May 1922Dismissed
(Mahant) Raghunath Das Vs Sheo Kumar Missir
Patna High Court · (1922) 05 PAT CK 0004
Privy Council25 May 1922
Damodar Narayan Ghaudhury and others Vs S. A. Miller and others
Privy Council · (1922) AIR(PC) 349
Privy Council25 May 1922
Dinbai Vs K. B. Nusserwanji Rustomji and others
Privy Council · (1922) AIR(PC) 311
Privy Council25 May 1922
Radha Krishna and others Vs Bisheshar Sahay and others
Privy Council · (1922) AIR(PC) 336
Privy Council25 May 1922
Fort Press Co., Limited Vs Municipal Corporation of the City of Bombay and another
Privy Council · (1922) AIR(PC) 365
High Courts25 May 1922Dismissed
Nehal Singh and Another Vs Fateh Chand and Another
Allahabad High Court · 68 Ind. Cas. 778
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 May 1922Dismissed
Mazhar Ali Khan Vs Mahfuz Hasan
Allahabad High Court · 68 Ind. Cas. 854
Pensions Act, 1871 — Section 7
High Courts25 May 1922Dismissed
Fateh Chand and Another Vs Nihal Singh and Another
Allahabad High Court · (1922) ILR (All) 702
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 May 1922
Bithal Das and Another Vs Raghunath Das and Another
Allahabad High Court · AIR 1922 All 430 : 70 Ind. Cas. 601
High Courts25 May 1922
Pohap Singh and Others Vs Mohan Singh and Another
Allahabad High Court · AIR 1922 All 424 : 70 Ind. Cas. 578
North Western Provinces Tenancy Act, 1901 — Section 177(f)
High Courts25 May 1922
Jagannath and Others Vs Balwant Singh Another
Allahabad High Court · 68 Ind. Cas. 247
North Western Provinces Tenancy Act, 1901 — Section 167
High Courts23 May 1922Dismissed
Shankar Ganesh Dabir Vs The Secretary of State for India
Bombay High Court · (1923) 25 BOMLR 131
High Courts23 May 1922
Syed Sadaq Reza, Chairman, Murshidabad Municipality Vs Khoshmohini Dasi and Others
Calcutta High Court · 71 Ind. Cas. 346
Bengal Municipal Act, 1932 — Section 201
High Courts23 May 1922
Ramkumar Lal Vs Thakur Ojha
Patna High Court · AIR 1922 Patna 554 : 68 Ind. Cas. 402
Criminal Procedure Code, 1898 (CrPC) — Section 145
Privy Council23 May 1922
Narain Das Vs Abinash Chandar and another
Privy Council · (1922) AIR(PC) 347