High Courts11 May 1922Allowed
Ram Lal Singh and others Vs Mt. Bibi Shahrunnissa and others
Patna High Court · (1922) 05 PAT CK 0029
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,671 of 61,419
High Courts11 May 1922
Babu Maharaj Bahadur Singh Vs Mr. A.H. Forbes
Patna High Court · AIR 1922 Patna 382 : 70 Ind. Cas. 394
High Courts11 May 1922Dismissed
Sheobaran Dube and Others Vs Emperor
Allahabad High Court · 67 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 107(2)
High Courts11 May 1922Disposed Of
Kallu Mal Vs Kashi Nath and Others
Allahabad High Court · 68 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 6 Rule 17
High Courts10 May 1922
Surendra Nath Chatterjee Vs Sivadas Mookerjee and Another
Calcutta High Court · AIR 1922 Cal 182 : 69 Ind. Cas. 867
Hindu Wills Act, 1870 — Section 3Succession Act, 1925 — Section 57
High Courts10 May 1922
Shaikh Aziz Mandal Vs Girish Chandra Chowdhri
Calcutta High Court · AIR 1923 Cal 320 : 68 Ind. Cas. 38
High Courts10 May 1922Allowed
Shaikh Nazir Hussain Vs Mohamad Ejaz Hussain
Patna High Court · (1922) 05 PAT CK 0015
High Courts10 May 1922Allowed
Ganpat Rao Banka Puri Vs Raj Kumar Singh
Patna High Court · (1922) 05 PAT CK 0010
High Courts10 May 1922
Maharaja Pratap Udai Nath Sahr Meo and others Vs Bhaiain Sunderbans Koer and others
Patna High Court · (1922) 05 PAT CK 0005
High Courts10 May 1922Allowed
Thakuri Gope and others Vs Mokhtar Ahmad and another
Patna High Court · (1922) 05 PAT CK 0002
High Courts10 May 1922Dismissed
Hans Raj and Others Vs Musammat Somni
Allahabad High Court · 67 Ind. Cas. 314
Transfer of Property Act, 1882 — Section 51
High Courts10 May 1922Allowed
Jassi and Another Vs Emperor
Allahabad High Court · 76 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts10 May 1922Allowed
Sital Singh and Others Vs Baijnath Prasad and Others
Allahabad High Court · AIR 1922 All 383 : 75 Ind. Cas. 485
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89
High Courts10 May 1922Dismissed
Abdul Karim Khan Vs Muhammad Jan
Allahabad High Court · 68 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 May 1922Dismissed
Musammat Somni Vs Hans Raj and Others
Allahabad High Court · (1922) ILR (All) 665
Transfer of Property Act, 1882 — Section 51
High Courts10 May 1922Dismissed
Muhammad Jan Vs Abdul Karim Khan and Aziz-Ur-Rahman Khan
Allahabad High Court · (1922) ILR (All) 663
High Courts09 May 1922
In Re: Abdul Samad
Calcutta High Court · 70 Ind. Cas. 468
Provincial Insolvency Act, 1920 — Section 36