High Courts05 May 1922Dismissed
Khem Chand and Others Vs Kundan Lal
Allahabad High Court · (1922) ILR (All) 620
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,673 of 61,419
High Courts05 May 1922Dismissed
Kundan Lal Vs Khem Chand and Others
Allahabad High Court · AIR 1922 All 407 : 70 Ind. Cas. 97
Provincial Insolvency Act, 1907 — Section 22
High Courts05 May 1922Dismissed
Chhedi Rai and Another Vs Ram Kishan Rai
Allahabad High Court · (1922) ILR (All) 628
Contract Act, 1872 — Section 25(3)
High Courts05 May 1922
Mufti Ali Jafar and Another Vs Fazal Husaim Khan and Others
Allahabad High Court · 67 Ind. Cas. 659
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts05 May 1922
Virappa Chettiar Vs Kathayee Ammal and Another
Madras High Court · AIR 1923 Mad 180 : 71 Ind. Cas. 112 : (1922) 16 LW 592
High Courts05 May 1922
Fraser and Ross Vs Krishnaswami Aiyer and Others
Madras High Court · AIR 1923 Mad 144 : (1924) ILR (Mad) 47 : (1922) 16 LW 322
High Courts05 May 1922
Thylayee Ammal Vs Srirangaroya Goundan and Another
Madras High Court · 71 Ind. Cas. 228 : (1922) 16 LW 497 : (1922) 43 MLJ 624
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts05 May 1922
Fraser and Ross Vs Krishnaswami Iyer and Others
Madras High Court · (1924) ILR (Mad) 47 : 71 Ind. Cas. 293 : (1922) 43 MLJ 211
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 May 1922
Kanakammal and Others Vs C. Baktavatsulu Naidu and Another
Madras High Court · AIR 1923 Mad 207 : (1922) 16 LW 970 : (1923) 44 MLJ 23
Succession Act, 1925 — Section 82
High Courts05 May 1922
M. Deivanayagam Pillai Vs P.T.S. Diwan Mohideen Rowther and Others
Madras High Court · AIR 1923 Mad 169 : (1922) 16 LW 827 : (1923) 44 MLJ 39
High Courts05 May 1922
K.V. Muniswamy Mudaliar Vs Kajaratnara Pillai and Ots.
Madras High Court · AIR 1922 Mad 495 : (1922) ILR (Mad) 928 : (1923) 44 MLJ 774
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts04 May 1922
Asutosh Chakrabarty and Others Vs Dwarikanath Mata and Others
Calcutta High Court · 70 Ind. Cas. 119
Bengal Tenancy Act, 1885 — Section 29
High Courts04 May 1922
Phanindra Chandra Vs Nagendra Chandra and Others
Calcutta High Court · AIR 1925 Cal 75
Probate and Administration Act, 1881 — Section 73, 83
High Courts04 May 1922
Phanindra Chandra Sett Vs Nagendra Chandra Sett and Others
Calcutta High Court · 84 Ind. Cas. 65
Probate and Administration Act, 1881 — Section 73, 83
High Courts04 May 1922Dismissed
Sheo Balak and Another Vs Gaya Prasad and Others
Allahabad High Court · 77 Ind. Cas. 52
Evidence Act, 1872 — Section 35
High Courts04 May 1922Dismissed
Muhammad Fatima Vs Muhammad Mashuq Ali and Another
Allahabad High Court · (1922) ILR (All) 617
Specific Relief Act, 1877 — Section 42
High Courts04 May 1922
Sharif Husain Vs Haidar Husain and Others
Allahabad High Court · 67 Ind. Cas. 320