High Courts27 Apr 1922
Siva Prosad Singh Vs Rani Prayag Kumari Debi and Others
Calcutta High Court · 76 Ind. Cas. 901
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,676 of 61,419
High Courts27 Apr 1922
Sheikh Haji Sadakali Khan Vs Janakinath Singha Roy
Calcutta High Court · 69 Ind. Cas. 194
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2
High Courts27 Apr 1922
Ramlochan Misra and another Vs Harinath Misra and others
Patna High Court · (1922) 04 PAT CK 0016
High Courts27 Apr 1922Allowed
Chaman Lal and others Vs Kamaruddin Mian
Patna High Court · (1922) 04 PAT CK 0008
High Courts27 Apr 1922Allowed
Qyamuddin Khan and another Vs Ramyad Singh and others
Patna High Court · (1922) 04 PAT CK 0001
Privy Council27 Apr 1922
Sarju Prasad Missir and others Vs Maksudan Ghoudhuri and others
Privy Council · (1922) AIR(PC) 341
High Courts27 Apr 1922Dismissed
Sabal Singh Vs Salik Ram Singh
Allahabad High Court · AIR 1922 All 188 : 67 Ind. Cas. 67
High Courts27 Apr 1922Allowed
Ram Bilas and Others Vs Nitya Nand and Others
Allahabad High Court · AIR 1922 All 542 : (1922) ILR (All) 652 : 69 Ind. Cas. 990
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Apr 1922
Ramjas and Another Vs Musammat Sartaji
Allahabad High Court · 70 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Apr 1922
Pirbhu Dayal Vs Tula Ram
Allahabad High Court · AIR 1922 All 401 : 68 Ind. Cas. 809
High Courts27 Apr 1922
Kannayalal Bhoya Vs Balaram Paramasukdoss
Madras High Court · (1922) 16 LW 608 : (1922) 43 MLJ 480
Negotiable Instruments Act, 1881 (NI) — Section 13(2)
High Courts27 Apr 1922
T.M. Sundara Aiyar and Another Vs T.M. Ananthapadbhanaba Aiyar and Others
Madras High Court · (1922) 16 LW 231 : (1922) 43 MLJ 271
High Courts27 Apr 1922
In Re: Velliah Kone
Madras High Court · (1922) ILR (Mad) 766 : (1922) 16 LW 239 : (1922) 43 MLJ 222
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288
High Courts26 Apr 1922
Janaki Nath Saha and Others Vs Baikuntha Nath Ghattak and Others
Calcutta High Court · AIR 1922 Cal 176 : 70 Ind. Cas. 602
High Courts26 Apr 1922
In Re: Jnanendra Nath Roy (Deaceased)
Calcutta High Court · AIR 1923 Cal 265 : 70 Ind. Cas. 463a
Succession Act, 1865 — Section 331
High Courts26 Apr 1922
Uma Charan Chakrabarti and Others Vs Nibaran Chandra Chakrabarti
Calcutta High Court · AIR 1923 Cal 389 : 75 Ind. Cas. 2
High Courts26 Apr 1922Dismissed
Prithi Mahton Vs Jamshed Khan and others
Patna High Court · (1922) 04 PAT CK 0013
High Courts26 Apr 1922Disposed Of
Goswami Puran Lalji Vs Ras Beharilal and Another
Allahabad High Court · 67 Ind. Cas. 328
High Courts26 Apr 1922Dismissed
Mukund Ram Vs Emperor
Allahabad High Court · AIR 1922 All 273 : 77 Ind. Cas. 1001
Penal Code, 1860 (IPC) — Section 273