High Courts24 Apr 1922
Singaravelu Mudaliar Vs Chokka Mudaliar (alias) Chokkalinga Mudaliar
Madras High Court · AIR 1923 Mad 88(1) : (1923) ILR (Mad) 525 : (1922) 16 LW 544 : (1922) 43 MLJ 737
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,678 of 61,419
High Courts24 Apr 1922
V. Ranganatha Rao Vs Rama Pandithar and Others
Madras High Court · AIR 1923 Mad 108 : (1922) 16 LW 529 : (1923) 44 MLJ 87
Limitation Act, 1963 — Section 9
High Courts22 Apr 1922
Bai Dhondurai Mavlankar and Others Vs Laxmanrao Trambakrao Javadekar and Another
Bombay High Court · (1923) ILR (Bom) 65
High Courts21 Apr 1922
Kandasami Iyer and Another Vs Sivachidambaram Chettiar and Another
Madras High Court · AIR 1923 Mad 209 : 70 Ind. Cas. 598 : (1922) 16 LW 340
High Courts21 Apr 1922Allowed
Incha Ram Vs Emperor
Allahabad High Court · 71 Ind. Cas. 216
Penal Code, 1860 (IPC) — Section 182
High Courts21 Apr 1922Dismissed
Bisheshar Nath Vs Kundan and Others
Allahabad High Court · AIR 1922 All 318 : (1922) ILR (All) 583 : 75 Ind. Cas. 454
Transfer of Property Act, 1882 — Section 106
High Courts21 Apr 1922
Syed Mohammad Hameed Vs Syed Manzur Husain and Another
Allahabad High Court · 69 Ind. Cas. 807
High Courts21 Apr 1922
A. Nataraja Mudaliar Vs D.P. Ramaswamy Mudaliar and Others
Madras High Court · AIR 1922 Mad 481 : (1922) ILR (Mad) 856 : 73 Ind. Cas. 478 : (1922) 16 LW 358 : (1922) 43 MLJ 363
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts20 Apr 1922
T. Ramasamy Aiyar Vs T. Subramania Aiyar and Others
Bombay High Court · (1923) ILR (Bom) 47
Trusts Act, 1882 — Section 94
High Courts20 Apr 1922Allowed
Musammat Sukhia and Another Vs Emperor
Allahabad High Court · AIR 1922 All 266 : 73 Ind. Cas. 497
Criminal Procedure Code, 1898 (CrPC) — Section 164, 342
High Courts20 Apr 1922Dismissed
Lakhram Singh and Others Vs Sheo Prasad and Others
Allahabad High Court · AIR 1922 All 316 : 82 Ind. Cas. 68
High Courts20 Apr 1922
Municipal Board of Benares Vs Ram Krishna Das
Allahabad High Court · AIR 1922 All 386 : 70 Ind. Cas. 416
United Provinces Municipalities Act, 1916 — Section 2
High Courts20 Apr 1922
Bikarama Prasad Tewari Vs Emperor
Allahabad High Court · 77 Ind. Cas. 435
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts20 Apr 1922
Maruthayee and Others Vs Appavu Pillai
Madras High Court · AIR 1923 Mad 237 : 72 Ind. Cas. 892
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts20 Apr 1922
T. Ramaswami Aiyar Vs T. Subramania Aiyar and Others
Madras High Court · (1922) 43 MLJ 406
High Courts19 Apr 1922Allowed
Ismail and Others Vs Bunda.
Allahabad High Court · 95 Ind. Cas. 944
Criminal Procedure Code, 1898 (CrPC) — Section 137(1), 140
High Courts19 Apr 1922Dismissed
Firm Ram Sahai Chhidda Lal Vs The East Indian Railway Company
Allahabad High Court · 66 Ind. Cas. 578
Railways Act, 1890 — Section 77Railways Act, 1890 — Section 77Railways Act, 1890 — Section 77
High Courts19 Apr 1922Dismissed
Ram Prasad Kalwar and Another Vs Musammat Ajanasia and Others
Allahabad High Court · AIR 1922 All 280 : (1922) ILR (All) 577 : 68 Ind. Cas. 861
High Courts19 Apr 1922Dismissed
Ram Sahai Chhidda Lal Vs The East Indian Railway Company
Allahabad High Court · (1922) ILR (All) 645
Railways Act, 1890 — Section 77