High Courts12 Apr 1922
Ramkamal Banik Saha Vs Syam Sunder Banik Saha
Calcutta High Court · 75 Ind. Cas. 41
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,680 of 61,419
High Courts12 Apr 1922Dismissed
Bai Dhondubai Vs Laxmanrao Trimbakrao Javadekar
Bombay High Court · (1922) 24 BOMLR 794
High Courts12 Apr 1922
Ganu Gopal Sonar Vs Dattatraya Laxman Potdar
Bombay High Court · (1922) 24 BOMLR 845 : 75 Ind. Cas. 128
High Courts12 Apr 1922
Bai Dhondubai and Another Vs Laxmanrao Trimbakrao Javadekar and Another
Bombay High Court · 68 Ind. Cas. 504
High Courts12 Apr 1922Allowed
Mahanth Ramrupgir and others Vs Lal Chand Marwari and others
Patna High Court · (1922) 04 PAT CK 0010
High Courts12 Apr 1922
Thakur Kishan Narayan Singh and others Vs Emperor
Patna High Court · (1922) 04 PAT CK 0002
High Courts12 Apr 1922Dismissed
Girwar Lal Vs Bansidhar and Another
Allahabad High Court · (1922) ILR (All) 575 : 66 Ind. Cas. 420
Criminal Procedure Code, 1898 (CrPC) — Section 139
High Courts12 Apr 1922
Sarup Sonar Vs Ram Sundar Thakurain and Others
Allahabad High Court · 66 Ind. Cas. 671
High Courts12 Apr 1922
Fateh Muhammad Chaudhri Vs Musammat Sita Chaudhrain and Others
Allahabad High Court · 77 Ind. Cas. 539
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 14(b)
High Courts12 Apr 1922
Palaniandi Servai and Others Vs Sammandi Ammal
Madras High Court · AIR 1923 Mad 87 : 71 Ind. Cas. 128 : (1922) 16 LW 613
High Courts12 Apr 1922
K.V. Muniswami Mudaliar Vs Rajaratnam Pillai and Others
Madras High Court · 71 Ind. Cas. 126 : (1922) 16 LW 365 : (1922) 43 MLJ 375
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Apr 1922
Govindasami Padayachi by next friend and Another Vs R. Sami Padayachi
Madras High Court · AIR 1923 Mad 114 : (1922) 16 LW 911 : (1922) 43 MLJ 579
Limitation Act, 1963 — Section 4
High Courts11 Apr 1922
Gosto Behary Basu and Others Vs Baistom Das Denre
Calcutta High Court · 71 Ind. Cas. 509
Criminal Procedure Code, 1898 (CrPC) — Section 260, 399, 414Penal Code, 1860 (IPC) — Section 186, 206
High Courts11 Apr 1922
In Re: Miss Sudhansu Bala Hazra
Patna High Court · 70 Ind. Cas. 172
Legal Practitioners Act, 1879 — Section 13
High Courts11 Apr 1922
Sami Mudaliar and Another Vs Muthiah Chetti alias Veerappa Chetti
Madras High Court · AIR 1923 Mad 212 : (1922) 16 LW 314 : (1922) 43 MLJ 293
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Apr 1922
Haridasi Debi Vs Gopeshwar Pyne and Others
Calcutta High Court · AIR 1923 Cal 599 : 77 Ind. Cas. 619
Court Fees Act, 1870 — Article 1, 19(xx)
High Courts10 Apr 1922Allowed
The Bank of Bombay Vs Fazulbhoy Ebrahim
Bombay High Court · AIR 1923 Bom 155 : (1922) 24 BOMLR 513 : 67 Ind. Cas. 761
Contract Act, 1872 — Section 166