High Courts28 Mar 1922
Palani Goundan Vs Kulandaivelu Goundan and Others
Madras High Court · AIR 1922 Mad 437 : (1922) 43 MLJ 716
Criminal Procedure Code, 1898 (CrPC) — Section 145
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,685 of 61,419
High Courts27 Mar 1922
Sukhadamoyo Dasi Vs Atul Chandra Roy and Others
Calcutta High Court · AIR 1923 Cal 165 : 68 Ind. Cas. 203
Transfer of Property Act, 1882 — Section 43
High Courts27 Mar 1922
Srimati Nagendrabala Dassi and Others Vs Dinanath Mahish and Others
Calcutta High Court · AIR 1923 Cal 215 : 70 Ind. Cas. 933
High Courts27 Mar 1922
Haji Dawood Haji Elias Vs The Municipal Commissioner for the City of Bombay
Bombay High Court · (1922) 24 BOMLR 476 : 67 Ind. Cas. 426
Bombay Municipal Corporation Act, 1888 — Section 154(2)
High Courts27 Mar 1922
Darashah Bomonji Dubash Vs Lipton Ltd.
Bombay High Court · AIR 1923 Bom 70 : (1922) 24 BOMLR 479 : 67 Ind. Cas. 430
City of Bombay Municipal Council Act, 1988 — Section 147
High Courts27 Mar 1922Dismissed
Mahabir Misser Vs Mt. Aso(sic) Kuer and others
Patna High Court · (1922) 03 PAT CK 0033
High Courts27 Mar 1922
Musammat Makhduman Vs Saiyed Altaf Hussain and Others
Patna High Court · AIR 1922 Patna 222 : 80 Ind. Cas. 187
Evidence Act, 1872 — Section 91
High Courts27 Mar 1922Allowed
Bishun Pragash Narayan Singh Vs Achaib Dusadh and others
Patna High Court · (1922) 03 PAT CK 0008
High Courts27 Mar 1922Allowed
Seth Ram Sarup Vs Kanhaiya Lal and Another
Allahabad High Court · (1922) ILR (All) 542
Court Fees Act, 1870 — Section 11, 7(iv)(f)
High Courts27 Mar 1922
Kanhaiya Lal and Another Vs Seth Ram Sarup
Allahabad High Court · AIR 1922 All 228 : 66 Ind. Cas. 841
Court Fees Act, 1870 — Section 7(4)(f)Court Fees Act, 1870 — Section 7(4)(f)Court Fees Act, 1870 — Section 7(4)(f)
High Courts27 Mar 1922
Gobind Pershad and Others Vs Kalian and Others
Allahabad High Court · AIR 1922 All 216 : 66 Ind. Cas. 910
High Courts27 Mar 1922
Puran Chand Amir Chand Vs Jodh Raj-Ram Kumar
Allahabad High Court · AIR 1922 All 448 : 66 Ind. Cas. 501
High Courts27 Mar 1922
Seth Bithal Das Vs Jiwan Ram and Others
Allahabad High Court · AIR 1922 All 190 : 66 Ind. Cas. 744
High Courts27 Mar 1922
Joravarmull Champalal Vs Jeygopaldas Ghanshandas by his agent Mugduth and Others
Madras High Court · AIR 1922 Mad 486 : (1922) ILR (Mad) 799 : (1922) 16 LW 816 : (1922) 43 MLJ 132
Factories Act, 1889 — Section 9
High Courts27 Mar 1922
Hussain Sahib Vs Hammad Saheb and Others
Madras High Court · AIR 1923 Mad 43 : 74 Ind. Cas. 812 : (1922) 16 LW 312
High Courts26 Mar 1922
Sreemati Asmati Bibi and Others Vs Saimuddi Pathan
Calcutta High Court · 79 Ind. Cas. 991
High Courts26 Mar 1922
Asmati Bibi and Others Vs Saimuddi Pathan
Calcutta High Court · AIR 1925 Cal 533
High Courts24 Mar 1922
Probodh Chandra Das and Another Vs Birsinha Bagani and Others
Calcutta High Court · AIR 1924 Cal 350 : 71 Ind. Cas. 319
Bengal Tenancy Act, 1885 — Section 58
High Courts24 Mar 1922
Ramani Kanta Roy Vs Hara Chandra Das
Calcutta High Court · AIR 1923 Cal 162 : 68 Ind. Cas. 495
High Courts24 Mar 1922
Naz Rahamad Choudhury and Others Vs The Secretary of State for India Council and Others
Calcutta High Court · 69 Ind. Cas. 74
Bengal Survey and Settlement Manual, 1917 — Section 5