Srimoti Sarat Kamini Dasi and on her Death her Heirs and legal Representatives Her Sons Jamini Mohan Sarkar and Others Vs Chaitanya Chandra Prohoraj alias Chaitanya Charan (Chandra in Vokalatnama) Mohapatra and Others
Calcutta High Court · AIR 1923 Cal 289 : 67 Ind. Cas. 290

