High Courts23 Feb 1923Allowed
Bala Raghu Dhanwade Vs Bhiku Genu Jambhale
Bombay High Court · AIR 1923 Bom 412 : (1923) 25 BOMLR 450 : 73 Ind. Cas. 125
Stamp Act, 1899 — Section 36
JUDGMENT DATABASE
Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 59,627 of 61,459
High Courts23 Feb 1923
Tulsi Telini Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 64
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 498Penal Code, 1860 (IPC) — Section 380
High Courts23 Feb 1923
Prasanna Chandra Majumdar Vs Upendra Nath Shaw
Calcutta High Court · AIR 1923 Cal 658 : 75 Ind. Cas. 362
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 143
High Courts23 Feb 1923Dismissed
Dagadu Govinda Bodake Vs Sakubai Nana Bodake
Bombay High Court · AIR 1924 Bom 31 : (1923) 25 BOMLR 806 : 73 Ind. Cas. 369
High Courts23 Feb 1923Dismissed
Babaji Ramling Gurav Vs Appa Vithavja Sutar
Bombay High Court · AIR 1924 Bom 154 : (1923) 25 BOMLR 789
Easements Act, 1882 — Section 27
Privy Council23 Feb 1923
Banubai Framji Commissariat and another Vs Manilal Jugaldas
Privy Council · (1923) AIR(PC) 62
High Courts23 Feb 1923Dismissed
Kunj Behari Lal and Another Vs Musammat Naraini and Others
Allahabad High Court · AIR 1923 All 125 : 71 Ind. Cas. 1026
High Courts23 Feb 1923
Musammat Naraini and Others Vs Kunj Bihari Lal and Another
Allahabad High Court · (1923) ILR (All) 437
High Courts23 Feb 1923
Y. Ankamma Vs P. Adribhotlu
Madras High Court · AIR 1924 Mad 235
Government of India Act, 1915 — Section 107
High Courts23 Feb 1923
Viswanatha Asari Vs Sami Asari alias Maghasaya Asari
Madras High Court · 73 Ind. Cas. 982 : (1923) 18 LW 209
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts23 Feb 1923
Yalavarty Ankanna Vs Pillameri Adribhotlu
Madras High Court · 73 Ind. Cas. 528 : (1923) 18 LW 236
Criminal Procedure Code, 1898 (CrPC) — Section 344Government of India Act, 1915 — Section 107
High Courts22 Feb 1923
Nagendra Chandra Dhar Vs Emperor
Calcutta High Court · AIR 1923 Cal 717 : 76 Ind. Cas. 430
Penal Code, 1860 (IPC) — Section 363
High Courts22 Feb 1923
Ganesh Sahu Vs Emperor
Calcutta High Court · 73 Ind. Cas. 931
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 411
High Courts22 Feb 1923Dismissed
Sheikh Ahmad Husain Vs Sheikh Muhammad Fasihullah and Others
Allahabad High Court · AIR 1923 All 455 : 74 Ind. Cas. 1039
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1Limitation Act, 1908 — Section 5
High Courts22 Feb 1923Dismissed
Ahmad Husain Vs Muhammad Fasih-Ullah and Others
Allahabad High Court · (1923) ILR (All) 432
High Courts22 Feb 1923Dismissed
Dwarka Ram and Others Vs Jhulai Pande and Others
Allahabad High Court · AIR 1923 All 248 : (1923) ILR (All) 429
High Courts22 Feb 1923
Sri Narain and Another Vs Raghunath Singh and Others
Allahabad High Court · (1923) 02 AHC CK 0033
High Courts22 Feb 1923
Haji Shaikh Boodha Vs Babu Sukhram Singh and Others
Allahabad High Court · 73 Ind. Cas. 989
High Courts22 Feb 1923Dismissed
Sahu Raghunath Singh and Others Vs Seth Srinarain and Another
Allahabad High Court · (1923) 02 AHC CK 0004