High Courts02 Mar 1923
Kondal Rayal Reddiar Vs Ranganayaki Ammal alias Amirthammal
Madras High Court · (1923) ILR (Mad) 791 : (1923) 18 LW 435 : (1923) 45 MLJ 186
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
JUDGMENT DATABASE
Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 59,625 of 61,459
High Courts02 Mar 1923
Kondal Rayal Reddiar Vs Ranganayaki Ammal
Madras High Court · AIR 1924 Mad 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts01 Mar 1923
Tyebbhai Essubhai Thana Walla Vs Abdul Husein Tyebally
Bombay High Court · 85 Ind. Cas. 424
High Courts01 Mar 1923
Muhammad Khandu Sarkar Vs Sadak Ali Sheikh and Others
Calcutta High Court · AIR 1923 Cal 577 : 76 Ind. Cas. 963
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Mar 1923
Tyebbhai Essubhai Thanawalla Vs Abdul Husein Tyebally
Bombay High Court · AIR 1924 Bom 149 : (1923) 25 BOMLR 392
Civil Procedure Code, 1908 (CPC) — Para 15(2)
High Courts01 Mar 1923
Daroga Muhammad Ghouse Sahib Vs Shaik Mohideen Sahib
Madras High Court · 73 Ind. Cas. 985 : (1923) 18 LW 135 : (1923) 45 MLJ 66
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98Presidency Small Cause Courts Act, 1882 — Section 48
High Courts01 Mar 1923
Mahomed Ghouse Sahib Vs Shaik Mohiden Sahib
Madras High Court · AIR 1924 Mad 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts28 Feb 1923
Bhairabendra Narain Deb Vs Udai Narain Deb and Others
Calcutta High Court · AIR 1924 Cal 251
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 25 Rule 1
High Courts28 Feb 1923
Sri Pratab Chandra Deo Dhabal Deb Vs Sri Raja Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · 75 Ind. Cas. 417
High Courts28 Feb 1923
Sheopratap Dubey and Others Vs Lala Sheogulam Lal
Patna High Court · AIR 1924 Patna 193 : 72 Ind. Cas. 781
Bengal Tenancy Act, 1885 — Section 30(6), 7
High Courts28 Feb 1923Disposed Off
Surjan Singh and Others Vs Wazir Singh and Another
Allahabad High Court · 72 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts28 Feb 1923
Raja Dutt Prasad Singh Vs Sri Narain
Allahabad High Court · AIR 1923 All 503 : 74 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts28 Feb 1923
Kenath Puthen Veettil Koppassa Menon Kenath Achan Avergal Vs Karumathil Kalliani Ammal and Others
Madras High Court · AIR 1923 Mad 700 : (1923) 45 MLJ 258
High Courts28 Feb 1923
Srirangam Municipal Council Vs Bodi alias Anganna Naidu
Madras High Court · AIR 1924 Mad 162 : (1923) 18 LW 130 : (1923) 45 MLJ 164
High Courts28 Feb 1923
Kenath Puthen Veetil Koppassa Menon Kenath Achan Avergal Vs Karumathil Kalliani Amma and Others
Madras High Court · 75 Ind. Cas. 476 : (1923) 18 LW 203
High Courts28 Feb 1923
Polimati Mungadu and Others Vs Nalla Bapadu and Others
Madras High Court · AIR 1924 Mad 80
High Courts28 Feb 1923
Bolimati Murigadu and Others Vs Nalla Bapadu and Others
Madras High Court · 73 Ind. Cas. 946 : (1923) 18 LW 53
High Courts27 Feb 1923
Sasi Kanta Acharjya Vs Salim Sheikh
Calcutta High Court · AIR 1923 Cal 624 : 74 Ind. Cas. 1001
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts27 Feb 1923Dismissed
Satyataran Chaudhury Vs Raja Sri Sri Jyoti Prasad Sinha Deo and others
Patna High Court · (1923) 02 PAT CK 0030