High Courts06 Mar 1923
Shaikh Sajjad Husain Vs Shaikh Wali Muhammad and Another
Allahabad High Court · AIR 1923 All 451 : 73 Ind. Cas. 1030
JUDGMENT DATABASE
Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 59,624 of 61,459
High Courts06 Mar 1923
In Re: Thackroth Hydross and Others
Madras High Court · 75 Ind. Cas. 695
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 157
High Courts06 Mar 1923
Sivasubramania Pillai Vs Theethiappa Pillai (dead) and Others
Madras High Court · (1924) ILR (Mad) 120 : 75 Ind. Cas. 572 : (1923) 18 LW 636 : (1923) 45 MLJ 166
Provincial Insolvency Act, 1920 — Section 24(3)
High Courts06 Mar 1923
Kandoth Sankaran Nair Vs Karanji Kizhakkeproth Atchuthan and Another
Madras High Court · AIR 1923 Mad 651 : (1923) ILR (Mad) 734 : 73 Ind. Cas. 793 : (1923) 18 LW 19 : (1923) 44 MLJ 643
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts06 Mar 1923
In Re: Thachroth Hydross and Others
Madras High Court · AIR 1923 Mad 694 : (1923) 18 LW 113 : (1923) 45 MLJ 279
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts06 Mar 1923
Balusami Iyer Vs Venkatasami Naicken alias T.S. Rangaswamy Aiyangar, Official, Receiver
Madras High Court · AIR 1924 Mad 95 : 75 Ind. Cas. 219
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15
High Courts05 Mar 1923Dismissed
Thakoredas Tribhovandas Vs Lallubhai Tribhovandas
Bombay High Court · AIR 1923 Bom 401 : (1923) 25 BOMLR 452
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115
High Courts05 Mar 1923
In Re: Amulya Charan Dutt and Another
Calcutta High Court · 76 Ind. Cas. 424
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts05 Mar 1923Allowed
Dhobi Roy Vs Mahadeo Singh and others
Patna High Court · (1923) 03 PAT CK 0007
High Courts05 Mar 1923Dismissed
Sahu Govind Prasad and Others Vs Kundan and Others
Allahabad High Court · AIR 1924 All 112 : 74 Ind. Cas. 760
High Courts05 Mar 1923
Kaniappa Mudaliar Vs B. Chinnaswami Chettiar and Another
Madras High Court · (1923) 18 LW 160 : (1923) 45 MLJ 329
Ballot Act, 1872 — Section 2
High Courts05 Mar 1923
Kanniappa Mudaliar Vs B. Chinnasami Chettiar and Another
Madras High Court · AIR 1924 Mad 38 : 73 Ind. Cas. 540
High Courts03 Mar 1923
Thakoredas Tribhavandas and Another Vs Lalubhai Tribhovandas and Others
Bombay High Court · 75 Ind. Cas. 102
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Mar 1923
Ram Kumar Das Vs Nanda Kumar Shaha
Calcutta High Court · AIR 1924 Cal 248 : 75 Ind. Cas. 27
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 199
High Courts02 Mar 1923
Hemendra Lal Singh Deo Vs Fakir Chandra Datta
Calcutta High Court · 74 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 34 Rule 4
High Courts02 Mar 1923
Durga Charan Maji Vs Poresh Bewa
Calcutta High Court · AIR 1925 Cal 105 : 76 Ind. Cas. 336
High Courts02 Mar 1923
Sri Rajah Bommadevasa Satyanarayana Varaprasada Rao Bahadur, Zamindar Garu Vs Sri Rajah Bommadevara Venkata Lakshmi Narasimma Bahadur, Zamindar Garu
Madras High Court · AIR 1924 Mad 45 : 73 Ind. Cas. 948 : (1923) 18 LW 173
Guardians and Wards Act, 1890 — Section 7
High Courts02 Mar 1923
Kondal Rayar Reddiar Vs Ranganayaki Ammal alias Amirthammal
Madras High Court · 74 Ind. Cas. 166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts02 Mar 1923
Shunmugappa and Another Vs Sangarya Chetty alias Sangappa Chetty
Madras High Court · AIR 1924 Mad 125 : 74 Ind. Cas. 120 : (1923) 18 LW 907
Limitation Act, 1963 — Section 10
High Courts02 Mar 1923
In Re: Garapati Kotayya and Another
Madras High Court · AIR 1923 Mad 687 : 75 Ind. Cas. 768 : (1923) 45 MLJ 74
Penal Code, 1860 (IPC) — Section 353