High Courts07 Mar 1923
Sayad Mira Saheb, Sayed Sahaji Mia Rafi and Others Vs Bai Chhoti Begam and Another
Bombay High Court · AIR 1924 Bom 281 : 73 Ind. Cas. 427
JUDGMENT DATABASE
Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 59,623 of 61,459
High Courts07 Mar 1923Dismissed
Vithu Daulata Patil Vs Ganesh Ramchandra
Bombay High Court · (1923) 25 BOMLR 453
Civil Procedure Code, 1882 — Section 223Civil Procedure Code, 1908 (CPC) — Section 41
High Courts07 Mar 1923
Rameshwardhari Singh and Another Vs Sadhu Saran Singh and Another
Patna High Court · AIR 1923 Patna 354 : 72 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts07 Mar 1923Dismissed
Aliman Begam Vs Ali Husain and Another
Allahabad High Court · AIR 1923 All 355 : (1923) ILR (All) 449
High Courts07 Mar 1923
Jwala Prasad and Others Vs Prag Narain and Another
Allahabad High Court · (1923) ILR (All) 450
High Courts07 Mar 1923
Musammat Kokla Kunar Vs Kalian Mal
Allahabad High Court · AIR 1923 All 452 : 76 Ind. Cas. 585
High Courts07 Mar 1923
Radhey and Others Vs Emperor
Allahabad High Court · 73 Ind. Cas. 975
Penal Code, 1860 (IPC) — Section 323
High Courts07 Mar 1923
Musammat Aliman Begam Vs Ali Hasan and Another
Allahabad High Court · 73 Ind. Cas. 1029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts07 Mar 1923
Phul Chand and Another Vs Musammat Surji and Others
Allahabad High Court · 74 Ind. Cas. 684
High Courts07 Mar 1923
Doraswami and Others Vs Chidambaram Pillai and Others
Madras High Court · (1924) ILR (Mad) 63
High Courts07 Mar 1923
Doraiswami and Others Vs Chidambaram Pillai and Others
Madras High Court · (1924) ILR (Mad) 63 : 75 Ind. Cas. 46 : (1923) 45 MLJ 413
Civil Procedure Code, 1908 (CPC) — Section 50, 53
High Courts07 Mar 1923
The Secretary of State for India in Council Vs P. Appa Rao and Another
Madras High Court · 76 Ind. Cas. 212 : (1924) 19 LW 536 : (1923) 45 MLJ 156
High Courts07 Mar 1923
Krishna Reddy and Others Vs Thanikachala Mudali and Another
Madras High Court · (1924) ILR (Mad) 136 : 73 Ind. Cas. 1054 : (1923) 45 MLJ 153
High Courts06 Mar 1923
Sankaran Nair Vs Atchuthan and Another
Bombay High Court · (1923) ILR (Bom) 734
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts06 Mar 1923
Mirza Abid Husain Khan Vs Ahmad Husain
Bombay High Court · (1924) 26 BOMLR 731
Civil Procedure Code, 1908 (CPC) — Section 110
Privy Council06 Mar 1923
Mirza Abid Hussain Khan and another Vs Ahmad Hussain and others
Privy Council · (1923) AIR(PC) 102
Privy Council06 Mar 1923
Sudhamani Das and another Vs Surat Lal Das and others
Privy Council · (1923) AIR(PC) 65
High Courts06 Mar 1923Dismissed
Ram Chander and Others Vs Chhabbu Lal
Allahabad High Court · 75 Ind. Cas. 323
High Courts06 Mar 1923Dismissed
Lala Makkhan Lal Vs Kishun Lal and Others
Allahabad High Court · (1923) 03 AHC CK 0077