High Courts22 Mar 1923
Sheo Charan Vs Emperor
Allahabad High Court · AIR 1923 All 547 : 73 Ind. Cas. 520
Penal Code, 1860 (IPC) — Section 412
JUDGMENT DATABASE
Search 12,29,284 Indian judgments.
12,29,284 judgments in All Courts · page 59,621 of 61,465
High Courts22 Mar 1923Dismissed
Zia-Ud-Din Vs Abdul Hasan and Another
Allahabad High Court · AIR 1923 All 520 : (1923) ILR (All) 487
High Courts22 Mar 1923
Kashi Prasad Vs Panna Lal and Others
Allahabad High Court · AIR 1923 All 529 : 74 Ind. Cas. 359
Stamp Act, 1899 — Section 35
High Courts22 Mar 1923Dismissed
Maulvi Zia-Uddin Vs Maulvi Abul Hasan and Another
Allahabad High Court · (1923) 03 AHC CK 0022
High Courts22 Mar 1923
Chenraya Goundan and Others Vs Athappa Goundan and Others
Madras High Court · AIR 1924 Mad 88 : (1923) 18 LW 177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts22 Mar 1923
Allaga Pillai Vs Emperor
Madras High Court · AIR 1924 Mad 256
Criminal Procedure Code, 1898 (CrPC) — Section 39
High Courts21 Mar 1923
Ramaswami Iyer and Others Vs A.S. Venkatarama Iyer
Madras High Court · 75 Ind. Cas. 406
High Courts21 Mar 1923
Ramasami Aiyar and Others Vs A. S. Venkatarama Ayyar
Bombay High Court · (1923) ILR (Bom) 815
High Courts21 Mar 1923
Damrupat Singh and others Vs Rameswar Singh
Patna High Court · (1923) 03 PAT CK 0028
High Courts21 Mar 1923
Ishan Chandra Kundu and Another Vs Nilratan Adhikari and Others
Patna High Court · AIR 1923 Patna 375 : 72 Ind. Cas. 1049
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Mar 1923
Bhagwan Lal Vs Rajendra Prasad Sahi and Others
Patna High Court · AIR 1923 Patna 564 : 77 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 64Evidence Act, 1872 — Section 68Specific Relief Act, 1963 — Section 42
High Courts21 Mar 1923
Sham Sundar Singh and Others Vs Munshi Mushaheb Lal and Another
Patna High Court · AIR 1923 Patna 418 : 72 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts21 Mar 1923
Chotu Mian and Others Vs Pallo Gope and Others
Patna High Court · AIR 1924 Patna 529
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Mar 1923Dismissed
Bhagwan Lal Vs Rajendra Prasad Sahi and others
Patna High Court · (1923) 03 PAT CK 0004
High Courts21 Mar 1923Disposed Of
Ghansham Singh Vs Bhola Singh
Allahabad High Court · 74 Ind. Cas. 411
High Courts21 Mar 1923
Emperor Vs Zawar Husain
Allahabad High Court · AIR 1923 All 592 : (1923) ILR (All) 541
High Courts21 Mar 1923Dismissed
Musammat Chitto Vs Ganga Sahai and Another
Allahabad High Court · (1923) 03 AHC CK 0015