High Courts23 Mar 1923
Abdul Hamid Vs Hasan Raja and Others
Patna High Court · AIR 1923 Patna 366 : 72 Ind. Cas. 951
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 148, 192
JUDGMENT DATABASE
Search 12,29,284 Indian judgments.
12,29,284 judgments in All Courts · page 59,620 of 61,465
High Courts23 Mar 1923Dismissed
Faujdar Rai Vs Sita Ram Tiwari
Allahabad High Court · (1923) ILR (All) 490
High Courts23 Mar 1923Dismissed
Kashi Rai Vs Mt. Kali Kueri and others
Allahabad High Court · (1923) 03 AHC CK 0017
High Courts23 Mar 1923
Sita Ram Tewari Vs Foujdar Rai
Allahabad High Court · AIR 1923 All 525 : 74 Ind. Cas. 315
High Courts23 Mar 1923
Musammat Chandan Kunwar Vs Narain alias Girdhari
Allahabad High Court · AIR 1923 All 542 : 73 Ind. Cas. 531
High Courts23 Mar 1923
A.R. Narayana Aiyar and Another Vs S.I. Ry. Co. Ltd. and Another
Madras High Court · AIR 1924 Mad 388
Railways Act, 1890 — Section 76
High Courts23 Mar 1923
K. Kotayya (dead) and Another Vs Peddi Veeraya and Others
Madras High Court · AIR 1924 Mad 177
High Courts23 Mar 1923
Rose Charlotte Pritchard Vs Walter Edger Pritchard
Madras High Court · (1923) 18 LW 354 : (1923) 45 MLJ 327
High Courts23 Mar 1923
Venkiteswarayyan and Another Vs Aswatha Narayanan and Others
Madras High Court · AIR 1923 Mad 703 : 75 Ind. Cas. 491 : (1923) 45 MLJ 315
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts23 Mar 1923
Majet Subbiah and Co. Vs Tetley and Whitely
Madras High Court · (1923) 18 LW 77 : (1923) 45 MLJ 39
High Courts23 Mar 1923
Majeti Subbiah and Co. Vs Messrs. Tetley and Whitley
Madras High Court · 75 Ind. Cas. 673
High Courts23 Mar 1923
Rose Charlotte Pritchard Vs Walter Edgar Pritchard
Madras High Court · AIR 1924 Mad 150 : 74 Ind. Cas. 139
High Courts23 Mar 1923
A.R. Narayana Iyer and Another Vs The South Indian Railway Co., Ltd., by their Agent in India and Another
Madras High Court · 75 Ind. Cas. 260 : (1923) 18 LW 322
Railways Act, 1890 — Section 76
High Courts22 Mar 1923
Chevraya Goundan and Others Vs Athappa Goundan and Others
Madras High Court · 75 Ind. Cas. 336
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11
High Courts22 Mar 1923
Alaga Pillai Vs Emperor
Madras High Court · 74 Ind. Cas. 958
Criminal Procedure Code, 1898 (CrPC) — Section 29
High Courts22 Mar 1923
Dagdu Rajaram Marwadi Vs Laxman Pandushet Thakur
Bombay High Court · AIR 1923 Bom 412(1) : (1923) 25 BOMLR 462 : 73 Ind. Cas. 455
High Courts22 Mar 1923Dismissed
Ramjharia and another Vs Piar Koeri
Patna High Court · (1923) 03 PAT CK 0003
High Courts22 Mar 1923
Pancham Vs Emperor through Bachha and Others
Allahabad High Court · AIR 1923 All 548 : 73 Ind. Cas. 943
High Courts22 Mar 1923Allowed
Chhammi Lal Vs Mt. Sukhrani Kunwar
Allahabad High Court · (1923) 03 AHC CK 0064