High Courts05 Apr 1923
Amin-ud-din and Another Vs Abdul Shakoor and Others
Allahabad High Court · AIR 1923 All 556 : 73 Ind. Cas. 460
Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 199, 34
JUDGMENT DATABASE
Search 12,29,339 Indian judgments.
12,29,339 judgments in All Courts · page 59,619 of 61,467
High Courts05 Apr 1923
Deenabandu Rajaguru Vs Visvasarayi Lachanna Dora and Others
Madras High Court · AIR 1924 Mad 176
Penal Code, 1860 (IPC) — Section 430
High Courts05 Apr 1923
Putrevu Kamaraju Vs Chunduri Gunnayya and Others
Madras High Court · AIR 1924 Mad 322 : (1923) 18 LW 233 : (1923) 45 MLJ 240
High Courts05 Apr 1923
Putievu Kamraju Vs Chunduri Gunnayya and Others
Madras High Court · 74 Ind. Cas. 1003
High Courts04 Apr 1923
Thorappa Devanappa Vs Umedmalji and Others
Bombay High Court · AIR 1924 Bom 205 : 87 Ind. Cas. 226
Negotiable Instruments Act, 1881 (NI) — Section 85
High Courts04 Apr 1923
Thorappa Devanappa Vs Umedmalji
Bombay High Court · (1923) 25 BOMLR 604
Negotiable Instruments Act, 1881 (NI) — Section 46
High Courts04 Apr 1923Allowed
Musammat Inderbasi Kuer Vs Satnarain Singh and others
Patna High Court · (1923) 04 PAT CK 0015
High Courts04 Apr 1923Dismissed
Sheo Shankar Vs Kedar Nath Singh and Kashi Nath and Another
Allahabad High Court · (1923) ILR (All) 515
High Courts04 Apr 1923Dismissed
Ram Chandar and Another Vs Muhammad Nur and Others
Allahabad High Court · AIR 1923 All 591 : (1923) ILR (All) 545
High Courts04 Apr 1923Allowed
Ghansham Singh Vs Bhola Singh
Allahabad High Court · AIR 1923 All 490 : (1923) ILR (All) 506
High Courts04 Apr 1923
Kedar Nath Singh Vs Sheo Shankar
Allahabad High Court · AIR 1923 All 613 : 76 Ind. Cas. 370
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts04 Apr 1923Dismissed
Ram Chandra and Another Vs Haji Muhammad Nur and Others
Allahabad High Court · (1923) 04 AHC CK 0020
High Courts04 Apr 1923
Babu Bindeshri Prasad Vs Kuar Sarju Singh
Allahabad High Court · AIR 1923 All 590 : 73 Ind. Cas. 458
Contract Act, 1872 — Section 23, 25
High Courts04 Apr 1923
Ram Kishen Rai Vs Sheo Sagar Pandey and Others
Allahabad High Court · AIR 1924 All 304 : 73 Ind. Cas. 462
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts04 Apr 1923
K. Venkataramayya Vs K. Pitchamma and Another
Madras High Court · AIR 1925 Mad 164
High Courts04 Apr 1923
Kudithipudi Venkataeamayya Vs Kudithipudi Pitchamma and Another
Madras High Court · 78 Ind. Cas. 274
Probate and Administration Act, 1881 — Section 128, 130
High Courts04 Apr 1923
Sri Raja Sobhanadri Apparao Rao Bahadur Zamindar Garu Vs The Government Pleader
Madras High Court · (1923) 45 MLJ 721
High Courts04 Apr 1923
In Re: Ayarvali Pokker and Others
Madras High Court · (1923) 45 MLJ 305
Penal Code, 1860 (IPC) — Section 149, 302
High Courts04 Apr 1923
(Sobhanadri) Apparao Vs The Government Pleader
Madras High Court · AIR 1924 Mad 242
High Courts03 Apr 1923Dismissed
Vishnu Nagappa Venkatesh Bhat Vs Narasinha Pandurag Prabhu
Bombay High Court · AIR 1923 Bom 461 : (1923) 25 BOMLR 490 : 73 Ind. Cas. 1011