High Courts17 Apr 1923
D.K. Kannisa Vs Devichand
Madras High Court · AIR 1924 Mad 46 : (1923) ILR (Mad) 847 : 75 Ind. Cas. 390 : (1923) 18 LW 414 : (1923) 45 MLJ 699
Civil Procedure Code, 1908 (CPC) — Section 115
JUDGMENT DATABASE
Search 12,29,393 Indian judgments.
12,29,393 judgments in All Courts · page 59,617 of 61,470
High Courts17 Apr 1923
Thoppai Vedaviasa Aiyar Vs The Madura Hindu Labha Nidhi Co., Ltd. and Others
Madras High Court · AIR 1924 Mad 365 : (1923) 18 LW 311 : (1923) 45 MLJ 478
High Courts17 Apr 1923
Thareesamna and Others Vs The Deputy Collector and Others
Madras High Court · (1923) 18 LW 356 : (1923) 45 MLJ 339
Land Acquisition Act, 1894 — Section 24(5)
High Courts16 Apr 1923
G. Akkamma Vs Nune Venkatapathi and Another
Madras High Court · AIR 1925 Mad 59 : 75 Ind. Cas. 623
High Courts16 Apr 1923
Pakkiam Solomon Vs Chelliah Pillia
Madras High Court · (1923) 45 MLJ 208
Divorce Act, 1869 — Section 2
High Courts16 Apr 1923
Nattu Kesava Mudaliar Vs V.S. Govindachari and Others
Madras High Court · 76 Ind. Cas. 811 : (1923) 18 LW 348 : (1923) 45 MLJ 514
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts16 Apr 1923
Pakkiam Solomon Vs Chelliah Pillai
Madras High Court · AIR 1924 Mad 18
Divorce Act, 1869 — Section 2
High Courts16 Apr 1923
Kumaram Uni Achan Vs P. Kunhikrishnan Nair and Another
Madras High Court · AIR 1924 Mad 602(1) : 75 Ind. Cas. 814 : (1924) 19 LW 394
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101
High Courts16 Apr 1923
N. Kesava Mudaliar Vs V.S. Govindachariar and Others
Madras High Court · AIR 1924 Mad 231
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts13 Apr 1923
Paulo David Desouza and Others Vs K.R. Daphtary
Bombay High Court · 87 Ind. Cas. 230
Trusts Act, 1882 — Section 34
Privy Council13 Apr 1923
Naba Kumar Das and others Vs Rudra Narayan Jana and another
Privy Council · (1923) AIR(PC) 95
High Courts13 Apr 1923Dismissed
Sita Ram and Another Vs Emperor
Allahabad High Court · 73 Ind. Cas. 690
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 476
High Courts13 Apr 1923Dismissed
Asghar Ali Vs Emperor
Allahabad High Court · 76 Ind. Cas. 1040
Workmans Breach of Contract Act, 1859 — Section 2
High Courts13 Apr 1923Dismissed
Kishan Lal, Tirkha Mal Vs East Indian Railway Company
Allahabad High Court · (1923) ILR (All) 530
High Courts13 Apr 1923Dismissed
East Indian Railway Company Vs Firm Kishin Lal Tirkhamal
Allahabad High Court · (1923) 04 AHC CK 0015
High Courts13 Apr 1923
Jokhu Rai and Others Vs Bhabhuti Rai and Others
Allahabad High Court · AIR 1923 All 559 : 77 Ind. Cas. 760
North Western Provinces Tenancy Act, 1901 — Section 58, 63
High Courts12 Apr 1923
Ramkamal Banik Saha Vs Syam Sundar Banik Saha
Calcutta High Court · AIR 1924 Cal 411
Limitation Act, 1908 — Article 120Specific Relief Act, 1877 — Section 42
High Courts12 Apr 1923Dismissed
Raja Singh and Another Vs Durga Singh
Allahabad High Court · (1923) 04 AHC CK 0079
High Courts12 Apr 1923Dismissed
Aziz Ahmad Vs Buddhu Kahan and others
Allahabad High Court · (1923) 04 AHC CK 0064
High Courts12 Apr 1923Dismissed
Aziz Ahmad Vs Buddhu Khan and Others
Allahabad High Court · AIR 1924 All 183 : (1923) ILR (All) 553 : 73 Ind. Cas. 773