High Courts18 Apr 1923
A.D. Narayana Sa Vs Balaguruswami Nadar and Others
Madras High Court · (1923) 18 LW 928 : (1923) 45 MLJ 385
Transfer of Property Act, 1882 — Section 8
JUDGMENT DATABASE
Search 12,29,393 Indian judgments.
12,29,393 judgments in All Courts · page 59,616 of 61,470
High Courts17 Apr 1923
Avudainayagappa Pillai Vs Sundaranandam Pillai
Madras High Court · AIR 1924 Mad 767 : 76 Ind. Cas. 173 : (1924) 19 LW 585
High Courts17 Apr 1923
Kashi Chandra Chakravarti Vs Priyanath Bakshi and Others
Calcutta High Court · AIR 1924 Cal 645 : 83 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts17 Apr 1923Dismissed
(Firm of) Jainarain Ramjash Vs Sitaram Marwari and others
Patna High Court · (1923) 04 PAT CK 0026
High Courts17 Apr 1923Dismissed
Thakurain Fulbati Kumari Vs Maharaj Kumar Rao Maheshwari Prasad Singh
Patna High Court · (1923) 04 PAT CK 0025
High Courts17 Apr 1923Allowed
Jagdip Prasad Sahi Vs Mt. Rajo Kuer and another
Patna High Court · (1923) 04 PAT CK 0020
High Courts17 Apr 1923Dismissed
Jaibhadar Jha Vs Matukdhari Jha
Patna High Court · (1923) 04 PAT CK 0018
High Courts17 Apr 1923
Ishwari Prasad Narayn Deo Vs The Chota Nagpur Banking Association Limited
Patna High Court · AIR 1924 Patna 317
High Courts17 Apr 1923
Bario Santhal and Others Vs Fakir Santhal
Patna High Court · AIR 1924 Patna 793
Central Provinces Tenancy Act, 1898 — Section 46Chotanagpur Tenancy Act, 1908 — Section 46
High Courts17 Apr 1923
The East Indian Railway Company Ltd. Vs Netram Ganesh Lal
Patna High Court · AIR 1924 Patna 812
Provincial Small Cause Courts Act, 1887 — Section 25Railways Act, 1890 — Section 72(2), 76
Privy Council17 Apr 1923
Biswa Nath Singh Vs Jugal Kishore and others
Privy Council · (1923) AIR(PC) 90
Privy Council17 Apr 1923
Baliram Singh and another Vs Rai Bahadur Seth Narsingdas Prayagdas Mohta and another
Privy Council · (1923) AIR(PC) 93
High Courts17 Apr 1923Dismissed
Matadin Tewari Vs Surajbali Singh and Others
Allahabad High Court · (1923) 04 AHC CK 0091
High Courts17 Apr 1923Dismissed
Dhirja and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1923 All 562 : 74 Ind. Cas. 914
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts17 Apr 1923Dismissed
Radha Krishun Shukul and Others Vs Nokh Lal Shukul and Another
Allahabad High Court · (1923) 04 AHC CK 0082
High Courts17 Apr 1923Dismissed
Parsotam Vs Ganpat Ram
Allahabad High Court · AIR 1923 All 517 : 73 Ind. Cas. 1012
High Courts17 Apr 1923Dismissed
Maola and others Vs Bahoru
Allahabad High Court · (1923) 04 AHC CK 0075
High Courts17 Apr 1923
Inder Deo Rai and Others Vs Ram Charitter Rai and Others
Allahabad High Court · AIR 1923 All 560 : 74 Ind. Cas. 971
High Courts17 Apr 1923
Thareesamma and Others Vs The Deputy Collector and Others
Madras High Court · AIR 1924 Mad 252
Land Acquisition Act, 1894 — Section 24(5)