High Courts25 Apr 1923Dismissed
Adya Saran Vs Kali Charan and Another
Allahabad High Court · AIR 1923 All 580 : (1923) ILR (All) 567
JUDGMENT DATABASE
Search 12,29,451 Indian judgments.
12,29,451 judgments in All Courts · page 59,615 of 61,473
High Courts25 Apr 1923Dismissed
Jugal Kishore Girdhari Lal Vs Achal Singh and Takhat Singh
Allahabad High Court · (1923) ILR (All) 569
High Courts25 Apr 1923
B. Adya Saran Vs Kali Charan and Another
Allahabad High Court · 75 Ind. Cas. 280
North Western Provinces Tenancy Act, 1901 — Section 167, 177
High Courts25 Apr 1923
Girdhari Lal Vs Firm Achal Singh-Takhat Singh
Allahabad High Court · 74 Ind. Cas. 64
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts25 Apr 1923
Srinivasa Rao Vs Rengasami Pillai and Others
Madras High Court · AIR 1924 Mad 326 : 76 Ind. Cas. 789 : (1923) 18 LW 523
High Courts25 Apr 1923
Sri Sri Sri Ramachandra Marda Raj Deo Garu Vs Tumbanatha Behara and Others
Madras High Court · 76 Ind. Cas. 730 : (1924) 19 LW 49
High Courts25 Apr 1923
Janaki Ram Vilas Nidhi Ld. Vs Official Receiver
Madras High Court · AIR 1925 Mad 328
High Courts25 Apr 1923
Ramachandra Mardaraj Deo Garu, Zamindar of Kallikota Vs Tumbanatha Behara and Others
Madras High Court · AIR 1924 Mad 480
High Courts24 Apr 1923
Dharma Singh Vs Emperor
Madras High Court · 74 Ind. Cas. 959 : (1923) 18 LW 612
High Courts24 Apr 1923
Madhuram Hazarika Vs Bhotong Chutiya and Others
Calcutta High Court · AIR 1925 Cal 59
High Courts24 Apr 1923
Dwigendra Narain Bagchi Vs Emperor
Calcutta High Court · 75 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 205Income Tax Act, 1961 — Section 51(e)
High Courts24 Apr 1923
Nityananda Koer Vs Rakhahari Mirsa
Calcutta High Court · AIR 1924 Cal 96
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 426, 447
High Courts24 Apr 1923
Raman Behari Roy alias Raman Behari Das Vs Emperor
Calcutta High Court · 73 Ind. Cas. 780
Penal Code, 1860 (IPC) — Section 415, 417
High Courts24 Apr 1923
Raman Behari Roy Vs Emperor
Calcutta High Court · AIR 1924 Cal 215
Penal Code, 1860 (IPC) — Section 417
High Courts24 Apr 1923
Bhowanidas Ramgobind Vs Harasukhdas Balkishendas
Calcutta High Court · AIR 1924 Cal 524
High Courts24 Apr 1923
Nityananda Koer Vs Rakhahari Misra
Calcutta High Court · 73 Ind. Cas. 940
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts24 Apr 1923
Bhowanidas Ramgobind Vs Harsukhdas Balkishendas
Calcutta High Court · 80 Ind. Cas. 510
High Courts24 Apr 1923
Konthalathammal Vs Thangasamy and Others
Bombay High Court · (1923) ILR (Bom) 873
Guardians and Wards Act, 1890 — Section 47, 6
High Courts24 Apr 1923
Musammat Pranlachhi Kuer Vs Jageshar Sahi and Others
Patna High Court · 106 Ind. Cas. 423
Specific Relief Act, 1963 — Section 42