High Courts10 May 1923Dismissed
Badri Narain Vs Jarbandhan and Musammat Ram Rati
Allahabad High Court · (1923) ILR (All) 621
JUDGMENT DATABASE
Search 12,29,491 Indian judgments.
12,29,491 judgments in All Courts · page 59,613 of 61,475
High Courts10 May 1923Dismissed
Balgobind, since deceased and Others Vs Badri Prasad and Another
Allahabad High Court · (1923) ILR (All) 413
High Courts09 May 1923
Raja Peary Mohun Mukherjee Vs Monohar Mukherjee
Calcutta High Court · 74 Ind. Cas. 373
Civil Procedure Code, 1908 (CPC) — Section 2(2)Limitation Act, 1908 — Section 10
High Courts09 May 1923
(Raja) Peary Mohan Mookerjee Vs Manohar Mookerjee
Calcutta High Court · AIR 1924 Cal 160
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts09 May 1923
Sachhidananda Thakur Vs Mahes Chandra Das
Calcutta High Court · 79 Ind. Cas. 312
Bengal Tenancy Act, 1885 — Section 105(8)
High Courts09 May 1923
Mani Lal and Others Vs Durga Prasad and Others
Patna High Court · AIR 1924 Patna 673
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Court Fees Act, 1870 — Section 7(5)
High Courts09 May 1923
Emperor Vs Abdus Samad Khan
Allahabad High Court · 82 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts09 May 1923
Chhajju and Others Vs Jhabba and Others
Allahabad High Court · AIR 1924 All 293 : 74 Ind. Cas. 681
High Courts09 May 1923
Gupta Nand Vs Behari Lal and other
Allahabad High Court · (1923) 05 AHC CK 0020
High Courts09 May 1923
Ram Charan Lal Vs Raghubir Singh and Others
Allahabad High Court · 75 Ind. Cas. 387
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts08 May 1923
Lakshan Chunder Dey Vs Sm. Nikunjamoni Dassi and Others
Calcutta High Court · AIR 1924 Cal 188 : 80 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts08 May 1923
Superintendent and Remembrancer, Legal Affairs Vs Narayan Chandra Banerjee
Calcutta High Court · 73 Ind. Cas. 776
Bengal Municipal Act, 1932 — Section 209
High Courts08 May 1923
Superintendent and Remembrancer of Legal Affairs Vs Narayan Chandra Banerjee
Calcutta High Court · AIR 1924 Cal 101
Bengal Municipal Act, 1932 — Section 209
High Courts08 May 1923Allowed
Jhari Koeri and Mangru Koeri and Others Vs Bijai Singh and Another
Allahabad High Court · AIR 1924 All 109 : (1923) ILR (All) 613
High Courts07 May 1923
R.H.E. Oats Vs King Emperor
Calcutta High Court · AIR 1924 Cal 104
Criminal Procedure Code, 1898 (CrPC) — Section 195, 222(1), 562Penal Code, 1860 (IPC) — Section 193
High Courts07 May 1923
R.H.E. Oates Vs Emperor
Calcutta High Court · 76 Ind. Cas. 417
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts07 May 1923Allowed
Rangi Sah Vs B.N.W. Railway Co.
Patna High Court · (1923) 05 PAT CK 0036
High Courts07 May 1923
Sant Prasad Singh Vs Sheodut Singh
Patna High Court · 77 Ind. Cas. 589
Provincial Insolvency Act, 1920 — Section 28, 47
High Courts07 May 1923Dismissed
Lalsa Rai and Others Vs Udit Rai and Another
Allahabad High Court · AIR 1924 All 149 : 75 Ind. Cas. 114
Civil Procedure Code, 1908 (CPC) — Section 2(11)