High Courts21 May 1923
Dibakanta Chatterjee Vs Gour Gopal Mukerjee
Calcutta High Court · AIR 1923 Cal 727 : 75 Ind. Cas. 715
Criminal Procedure Code, 1898 (CrPC) — Section 342
JUDGMENT DATABASE
Search 12,29,504 Indian judgments.
12,29,504 judgments in All Courts · page 59,611 of 61,476
High Courts21 May 1923
Deba Kanta Chatterjj Vs Gour Gopal Mukerji
Calcutta High Court · (1923) 05 CAL CK 0009
High Courts21 May 1923
C.J. Smith Vs A. Kinney, Official Trustee of Bengal
Patna High Court · 81 Ind. Cas. 298
High Courts21 May 1923
Musammat Jageshwar Kuer Vs Tilakdhari Singh
Patna High Court · 77 Ind. Cas. 587
Chotanagpur Tenancy Act, 1908 — Section 399
High Courts21 May 1923
Mt. Jageshwar Kuer Vs Tikakdhari Singh
Patna High Court · AIR 1924 Patna 267
Chotanagpur Tenancy Act, 1908 — Section 139
High Courts21 May 1923Dismissed
Sita Ram and Others Vs Emperor
Allahabad High Court · (1923) 05 AHC CK 0072
High Courts21 May 1923Disposed Of
Abdul Wahid Khan Vs Abdullah Khan
Allahabad High Court · AIR 1923 All 325 : (1923) ILR (All) 656
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts21 May 1923
Emperor Vs Jwala Prasad
Allahabad High Court · 82 Ind. Cas. 139
Uttar Pradesh Excise Act, 1910 — Section 64(c)
High Courts21 May 1923Dismissed
Raghunath Singh and others Vs Jetto Singh and others
Allahabad High Court · (1923) 05 AHC CK 0014
High Courts21 May 1923
Radhika Natha Saha Vs Jotish Chandra Sadhu
Allahabad High Court · AIR 1924 All 71 : 73 Ind. Cas. 523
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts17 May 1923
Rani Hemanta Kumari Debi Vs The Midnapur Zemindari Co. Ltd.
Calcutta High Court · AIR 1923 Cal 25 : 77 Ind. Cas. 261
Bengal Tenancy Act, 1885 — Section 5(5)
High Courts17 May 1923
Radhika Nath Biswas Vs Rati Kanta Bakshi
Calcutta High Court · AIR 1925 Cal 158 : 76 Ind. Cas. 1009
Contract Act, 1872 — Section 130
High Courts16 May 1923
Srimati Haridasi Debi Vs P.B. Mookerjee and Others
Calcutta High Court · AIR 1924 Cal 905
High Courts16 May 1923
J.C. Galstaun Vs E.D. Sassoon and Co., Ltd.
Calcutta High Court · AIR 1924 Cal 190
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts16 May 1923
M.L. Chakrabarty Vs Olof Borin
Calcutta High Court · AIR 1924 Cal 446 : 80 Ind. Cas. 419
Presidency Small Cause Courts Act, 1882 — Section 38, 69
High Courts16 May 1923
J.C. Galstaun Vs E.D. Sassoon and Co. Ltd.
Calcutta High Court · 82 Ind. Cas. 348
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts16 May 1923Dismissed
Chunni Lal and Another Vs Baldeo
Allahabad High Court · AIR 1924 All 84 : 75 Ind. Cas. 730
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 447
High Courts16 May 1923Dismissed
Sheo Dan Singh Vs Habib Ullah Khan
Allahabad High Court · 75 Ind. Cas. 872
High Courts16 May 1923Disposed Of
Hanuman Pande and Another Vs Kesho Das
Allahabad High Court · (1923) ILR (All) 640
High Courts16 May 1923
Jamna Prasad and Others Vs Emperor
Allahabad High Court · AIR 1924 All 128 : 73 Ind. Cas. 518
Public Gambling Act, 1867 — Section 5, 6