High Courts29 May 1923
The India General Navigation and Ry. Co. Ltd. Vs Firm Daulat Ram Chaturbuj
Patna High Court · AIR 1924 Patna 527
Civil Procedure Code, 1908 (CPC) — Section 115, 99Presidency Small Cause Courts Act, 1882 — Section 25
JUDGMENT DATABASE
Search 12,29,504 Indian judgments.
12,29,504 judgments in All Courts · page 59,609 of 61,476
High Courts29 May 1923
Raghu Singh Vs Mahant Krishna Deyal Gir and Others
Patna High Court · 82 Ind. Cas. 502
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts29 May 1923Dismissed
Sitla Prasad and Others Vs Musammat Chameli Bahu and Others
Allahabad High Court · (1923) 05 AHC CK 0074
High Courts29 May 1923
Kedar Nath Vs Nanak and Others
Allahabad High Court · 74 Ind. Cas. 486
Limitation Act, 1908 — Section 12
High Courts29 May 1923
Parbhu Lal and Others Vs Firm Sheo Dial Mal Ram Saran Das
Allahabad High Court · AIR 1924 All 457 : 84 Ind. Cas. 640
High Courts28 May 1923Dismissed
Aftab Begum and Another Vs Muhammad Ayub and Others
Allahabad High Court · 74 Ind. Cas. 345
High Courts28 May 1923Dismissed
Jagesor Pande and Another Vs Deo Dat Pande and Another
Allahabad High Court · (1923) 05 AHC CK 0075
High Courts28 May 1923Dismissed
Alta Prasad and others Vs Darshan Singh and others
Allahabad High Court · (1923) 05 AHC CK 0062
High Courts28 May 1923Disposed Of
Nasir Khan Vs Itwari and Others
Allahabad High Court · AIR 1924 All 144 : (1923) ILR (All) 669 : 74 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts28 May 1923Dismissed
Jagesar Pande and Another Vs Deo Dat Pande and Another
Allahabad High Court · AIR 1924 All 51 : (1923) ILR (All) 654
High Courts28 May 1923Dismissed
Aftab Begam and Another Vs Muhammad Ayub and Others
Allahabad High Court · AIR 1924 All 65 : (1923) ILR (All) 653
High Courts28 May 1923
Chhammu Lal and Others Vs Bhajan Lal and Others
Allahabad High Court · AIR 1924 All 47 : 73 Ind. Cas. 985
Transfer of Property Act, 1882 — Section 72
High Courts25 May 1923
Annada Mohan Roy Chowdhury Vs Kina Das and Others
Calcutta High Court · AIR 1924 Cal 394
Limitation Act, 1963 — Article 149, 2(8)
High Courts25 May 1923
Priya Nath Basu and Others Vs Tarachand Moral and Others
Calcutta High Court · AIR 1924 Cal 341
Bengal Tenancy Act, 1885 — Section 104J
High Courts25 May 1923
Abdul Jabbar Vs Emperor
Calcutta High Court · AIR 1925 Cal 80 : 76 Ind. Cas. 1030
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts25 May 1923
Annada Mohon Roy Chowdhury Vs Kina Das and Others
Calcutta High Court · 81 Ind. Cas. 675
Limitation Act, 1963 — Article 144, 149
High Courts25 May 1923
Priya Nath Basu and Others Vs Tara Chand Moral and Others
Calcutta High Court · 80 Ind. Cas. 1034
High Courts25 May 1923
Firm of Shyam Lal-Gokul Chand Vs Jamil Ahmad
Patna High Court · AIR 1924 Patna 110 : 74 Ind. Cas. 487
High Courts25 May 1923
Luther Sahu Vs Doman Ram and Another
Patna High Court · AIR 1924 Patna 793(1)
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts25 May 1923Dismissed
Ganesh Narain Sahi Deo Vs Manik Lal Chandra and others
Patna High Court · (1923) 05 PAT CK 0003