High Courts04 Jun 1923
Raghunath Sukul and another Vs Ramrup Raut and others
Patna High Court · (1923) 06 PAT CK 0016
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,607 of 61,476
High Courts04 Jun 1923
East Indian Ry. Co. and G.I.P. Ry. Co. Ltd. Vs Firm Sukhdeo Das and Another
Patna High Court · AIR 1924 Patna 25
Evidence Act, 1872 — Section 114(D)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Jun 1923Dismissed
Ramniranjan Chaudhury and others Vs Gobardhan Thakur and others
Patna High Court · (1923) 06 PAT CK 0014
Privy Council04 Jun 1923
Annada Mohan Roy Vs Gour Mohan Mullick and others
Privy Council · (1923) AIR(PC) 189
High Courts04 Jun 1923Dismissed
Maharaj Prasad Vs Emperor
Allahabad High Court · AIR 1924 All 83 : 74 Ind. Cas. 443
High Courts01 Jun 1923
Khairuddin and Others Vs Sahu Gulab Das and Another
Bombay High Court · 74 Ind. Cas. 220
High Courts01 Jun 1923Dismissed
Mahadeo Prasad and Another Vs Emperor
Allahabad High Court · 75 Ind. Cas. 159
Penal Code, 1860 (IPC) — Section 378
High Courts01 Jun 1923Disposed Of
Sultan Baksh and Others Vs Abdul Hamid
Allahabad High Court · 74 Ind. Cas. 24
High Courts01 Jun 1923Dismissed
Shankar Lal Vs Kirari Mal and Others
Allahabad High Court · (1923) 06 AHC CK 0047
High Courts01 Jun 1923Disposed Of
Khairuddin and others Vs Sahu Gulab Das and another
Allahabad High Court · (1923) 06 AHC CK 0044
High Courts01 Jun 1923Dismissed
Emperor Vs Mahadeo Prasad and Another
Allahabad High Court · (1923) ILR (All) 680
Penal Code, 1860 (IPC) — Section 378, 379
High Courts01 Jun 1923Dismissed
Muhammad Zain Khan and Others Vs Nur-Ul-Hasan Khan and Another
Allahabad High Court · (1923) ILR (All) 682
High Courts01 Jun 1923Disposed Of
Sultan Bakhsh and Others Vs Abdul Hamid
Allahabad High Court · (1923) ILR (All) 685
High Courts01 Jun 1923Disposed Of
Suraj Narain Vs Jang Bahadur and Others
Allahabad High Court · (1923) ILR (All) 687 : 74 Ind. Cas. 2
United Provinces Municipalities Act, 1916 — Section 19
High Courts31 May 1923
Ramchandra Gangadhar Karve Vs Emperor
Bombay High Court · 81 Ind. Cas. 972
Bombay District Municipal Act, 1901 — Section 107(1)
High Courts31 May 1923
P.E. Billinghurst and Others Vs H.P. Blackburn
Calcutta High Court · (1923) 05 CAL CK 0058
High Courts31 May 1923
Dula Meoh Vs Moulavi Abdul Rahaman
Calcutta High Court · AIR 1924 Cal 452
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts31 May 1923
Dula Meah Vs Moulavi Abdul Rahaman
Calcutta High Court · 81 Ind. Cas. 641
Evidence Act, 1872 — Section 91
High Courts31 May 1923
C.J. Smith Vs A. Kenny, Official Trustee of Bengal
Patna High Court · AIR 1924 Patna 231
Limitation Act, 1963 — Article 115
High Courts31 May 1923
Chandrika Prashad Singh and Others Vs Hira Lal and Others
Patna High Court · AIR 1924 Patna 312