High Courts31 May 1923
Chandrika Prashad Singh and Others Vs Hira Lal and Others
Patna High Court · AIR 1924 Patna 312
JUDGMENT DATABASE
Search 12,29,504 Indian judgments.
12,29,504 judgments in All Courts · page 59,608 of 61,476
High Courts31 May 1923Dismissed
Jagannath Sao Vs Debi Prasad Dhandhania
Patna High Court · (1923) 05 PAT CK 0002
High Courts31 May 1923Dismissed
Hakim Lallu Mal Vs Pandit Reoti Ram
Allahabad High Court · AIR 1924 All 70 : 74 Ind. Cas. 353
Limitation Act, 1908 — Section 19
High Courts31 May 1923Dismissed
Emperor Vs Sita Ram and Others
Allahabad High Court · (1923) ILR (All) 671
High Courts31 May 1923Dismissed
Reoti Ram Vs Lallu Mal
Allahabad High Court · (1923) ILR (All) 679
Evidence Act, 1872 — Section 92
High Courts31 May 1923
Kashi Nath Vs Emperor
Allahabad High Court · AIR 1924 All 69 : 79 Ind. Cas. 693 : 74 Ind. Cas. 11
Government of India Act, 1915 — Section 107Legal Practitioners Act, 1879 — Section 36
High Courts31 May 1923
In Re: Kashi Nath and Others
Allahabad High Court · (1923) ILR (All) 676
Government of India Act, 1915 — Section 107Legal Practitioners Act, 1879 — Section 36
High Courts31 May 1923
Kundan Lal and Another Vs Babu Jagat Ram
Allahabad High Court · AIR 1924 All 927 : 75 Ind. Cas. 108
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts30 May 1923
In Re: Rambharathi Hirabharathi
Bombay High Court · (1923) ILR (Bom) 907
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 193, 211
High Courts30 May 1923
In Re: Rambharthi Hirabharthi
Bombay High Court · AIR 1924 Bom 51 : (1923) 25 BOMLR 772
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 182, 193
High Courts30 May 1923
Debi Singh and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 142
Criminal Procedure Code, 1898 (CrPC) — Section 257, 257(1)Penal Code, 1860 (IPC) — Section 448
High Courts30 May 1923
East Indian Railway Company Ltd. Vs Gopi Ram Gourishankar
Patna High Court · AIR 1924 Patna 315
Provincial Small Cause Courts Act, 1887 — Section 25Railways Act, 1890 — Section 77, 80
High Courts29 May 1923
A.K. Moitra Vs Kamini Mohan Bose
Calcutta High Court · AIR 1925 Cal 107
Criminal Procedure Code, 1898 (CrPC) — Section 177Penal Code, 1860 (IPC) — Section 406, 420
High Courts29 May 1923
Bande Ali Vs Rejaullah and Others
Calcutta High Court · AIR 1925 Cal 263 : 76 Ind. Cas. 975
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 May 1923
Bansi Mirdha and Others Vs Brojeswar Dutt
Calcutta High Court · AIR 1924 Cal 95 : 81 Ind. Cas. 974
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts29 May 1923
In Re: Easatulla Mian alias Pramanik
Calcutta High Court · AIR 1925 Cal 104 : 76 Ind. Cas. 1031
High Courts29 May 1923
The Indian General Navigation and Ry. Co. Ltd. Vs Firm Daulat Ram Chaturbhuj
Patna High Court · 80 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 115, 21, 99