High Courts07 Jun 1923
Ram Pragash Lal Vs Musammat Bhikna Kuer and Another and Harbans Sahai and Others
Patna High Court · 86 Ind. Cas. 676
Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 123
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,606 of 61,476
High Courts07 Jun 1923
Mt. Puhupdei Kuar Vs Ramcharitar Barhi and Others
Patna High Court · AIR 1924 Patna 76
High Courts07 Jun 1923
Mt. Ratna Koer Vs Mt. Nanhaki and Others
Patna High Court · AIR 1924 Patna 41
Transfer of Property Act, 1882 — Section 80
High Courts07 Jun 1923
Hukum Mahto and Others Vs Sant Saho and Another
Patna High Court · AIR 1925 Patna 308
Bengal Tenancy Act, 1885 — Section 111ACivil Procedure Code, 1908 (CPC) — Section 10, 12
Privy Council07 Jun 1923
Alcock Ashdown and Company, Limited Vs The Chief Revenue Authority, Bombay
Privy Council · (1923) AIR(PC) 138
High Courts07 Jun 1923Allowed
Bansi and Others Vs Lakshmi Das
Allahabad High Court · AIR 1924 All 76 : (1923) ILR (All) 700 : 75 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 526, 6Workmans Breach of Contract Act, 1859 — Section 2
High Courts07 Jun 1923Disposed Of
Gopal Das Vs Goswami Banmali Lal and Another
Allahabad High Court · (1923) 06 AHC CK 0036
High Courts07 Jun 1923Dismissed
Rahul Amin Vs Shankar Lal and Others
Allahabad High Court · (1923) ILR (All) 701
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, 99
High Courts07 Jun 1923
Ruhul Amin Vs Lala Shankar Lal and Others
Allahabad High Court · 77 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts06 Jun 1923
Sailendra Chandra Singh and Another Vs Emperor
Calcutta High Court · AIR 1924 Cal 153 : 77 Ind. Cas. 812
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts06 Jun 1923
Ibrahim Mallick Vs Lalit Mohan Roy
Calcutta High Court · AIR 1924 Cal 388 : 79 Ind. Cas. 489
Limitation Act, 1963 — Section 19Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Jun 1923
The East Indian Railway Company Vs The Nadia Coal Company
Patna High Court · AIR 1924 Patna 39 : 77 Ind. Cas. 260
Contract Act, 1872 — Section 51, 52
High Courts06 Jun 1923
Maniruddin and Others Vs Emperor
Patna High Court · AIR 1924 Patna 320
Criminal Procedure Code, 1898 (CrPC) — Section 107, 498
High Courts06 Jun 1923
Mandar Vs Emperor
Patna High Court · AIR 1924 Patna 436
Criminal Procedure Code, 1898 (CrPC) — Section 202, 476Penal Code, 1860 (IPC) — Section 211
High Courts06 Jun 1923Dismissed
Abdul Rashid Khan Vs Nisar Muhammad Khan and Another
Allahabad High Court · AIR 1924 All 143 : (1923) ILR (All) 691
Contract Act, 1872 — Section 4
High Courts06 Jun 1923Disposed Of
Hardeo Sahai Vs Inayat Ilahi and Others and Bhawani Prasad and Others
Allahabad High Court · (1923) ILR (All) 692
High Courts06 Jun 1923Dismissed
Inayat Ilahi and Others Vs Hardeo Sahai
Allahabad High Court · (1923) 06 AHC CK 0013
High Courts05 Jun 1923
Eknath Panday Vs Singeshwa Nath Choudhury
Patna High Court · AIR 1924 Patna 785
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Jun 1923
Rambhanjan Singh Vs Pashupat Rai
Patna High Court · AIR 1924 Patna 271
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c), Order 9 Rule 9
High Courts05 Jun 1923
Chaurasi Mahasarick and Another Vs Bhagan Sahu and Others
Patna High Court · AIR 1924 Patna 20
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99